Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

SHRAY KUMAR,NEW DELHI vs ITO-2(1),MORADABAD-NEW/, MORADABAD

ITA 8550/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
8/7/2026

UTTARA KHAND JANSAHAYOG SAMITY,YAMUNA VIHAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, DELHI

ITA 8524/DEL/2025[2025-26]Status: DisposedITAT DelhiAY 2025-26
8/7/2026

SHESH DHAR DUBEY,DELHI vs ITO, WARD 72(1), DELHI

ITA 8212/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
8/7/2026

MITHABHI LAMPS PRIVATE LIMITED,DELHI vs DCIT, DELHI

ITA 8191/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
8/7/2026

INCOME TAX OFFICER WARD-1 PANIPAT , PANIPAT vs NARAYAN DUTT, PANIPAT

ITA 8090/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
8/7/2026

RADCLIFFE SCHOOLS EDUCATION LIMITED,DELHI vs ACIT, DELHI

ITA 8060/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
8/7/2026

ICSI INSTITUTE OF SOCIAL AUDITORS,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, DELHI

ITA 7882/DEL/2025[2024-25]Status: DisposedITAT DelhiAY 2024-25
8/7/2026

ICSI INSTITUTE OF SOCIAL AUDITORS,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, DELHI

ITA 7881/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
8/7/2026

ICSI INTERNATIONAL ADR CENTRE,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, NEW DELHI

ITA 7876/DEL/2025[2024-25]Status: DisposedITAT DelhiAY 2024-25
8/7/2026

ICSI INTERNATIONAL ADR CENTRE,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, DELHI

ITA 7875/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
8/7/2026

NIDAAN EXIM P LTD,NEW DELHI vs PCIT, DELHI-4, DELHI

ITA 7823/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
8/7/2026

KOMAL MALHOTRA,C/O AKUL AGARWAL AND ASSOCIATES vs ACIT, CENTRAL CIR 13, DELHI, INCOME TAX DEPARTMENT

ITA 7746/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
8/7/2026

VAIBHAV JINDAL,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 7744/DEL/2025[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
8/7/2026

KAMAL PRAKASH GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 25, DELHI, NEW DELHI

ITA 7696/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
8/7/2026

KAMAL PRAKASH GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 25, DELHI, NEW DELHI

ITA 7695/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
8/7/2026

RAM KUMAR GUPTA,DELHI vs DCIT CENTRAL CIRCLE-7, DELHI

ITA 7659/DEL/2025[2022-2023]Status: DisposedITAT DelhiAY 2022-2023
8/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BIJWASAN REALTY ONE PRIVATE LIMITED, DELHI

ITA 6966/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
8/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BIJWASAN REALTY ONE PRIVATE LIMITED, DELHI

ITA 6965/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
8/7/2026

JAMMU PIGMENTS LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT C/O JAO DCIT, CIRCLE 13(1), DELHI, NEW DELHI

ITA 6296/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
8/7/2026

M/S AMBICA TIMBER TRADE PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 2(1) CR BUILDING NEW DELHI 110002, DELHI

ITA 6097/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
8/7/2026

KARAM VIR,FARIDABAD vs ACIT, CENTRAL CIRCLE, FARIDABAD

ITA 5880/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
8/7/2026

DCIT, CC-13, JHANDEWALAN vs MATOD INDUSTRIES PVT. LTD., NEW DLHI

ITA 5660/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
8/7/2026

DCIT(E) CIRCLE-1(1) NEW DELHI, DELHI vs INDIAN BROADCASTING FOUNDATION, DELHI

ITA 5626/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
8/7/2026

AVINASH SINGH GREWAL,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -28(1), NEW DELHI

ITA 5486/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
8/7/2026

ACIT, FARIDABAD vs DR.SAMEER GUPTA, DELHI

ITA 5327/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
8/7/2026

M/S KAANE VISIONARY PROJECTS PRIVATE LIMITED,KOLKATA vs ACIT, DELHI

ITA 5068/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
8/7/2026

VIKRAM BAKSHI,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEAL (NFAC), DELHI

ITA 384/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
8/7/2026

SONI TRADERS,DELHI vs ACIT,CENTRAL CIRCLE-14, DELHI

ITA 3763/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
8/7/2026

SONI TRADERS,DELHI vs ACIT,CENTRAL CIRCLE-14, DELHI

ITA 3762/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
8/7/2026

MATOD INDUSTRIES PRIVATE LIMITED,JHILMIL INDUSTRIAL AREA vs DCIT, CC-13, ARA CENTRE, JHANDEWALAN

ITA 3682/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
8/7/2026