Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
SWATI HOLDING AND LEASING PRIVATE LIMITED,MUMBAI vs COMMISIONER OF INCOME TAX (APPEALS) - 54, MUMBAI, MUMBAI
ITA 3748/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
REENA SUBHASH SHETTY,MUMBAI vs ASST COMMISSIONER OF INCOME TAX 22 3 MUMBAI , MUMBAI
ITA 3669/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NIPUL VINAYKANT TOLIA,GHATKOPAR, MUMBAI vs INCOME TAX OFFICER 27(2)(1), MUMBAI, VASHI, MUMBAI
ITA 3620/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SWIFT DEVELOPERS,MUMBAI vs INCOME TAX OFFICER (AU), MUMBAI
ITA 3227/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SWIFT DEVELOPERS,MUMBAI vs INCOME TAX OFFICER (AU), MUMBAI
ITA 3226/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SWIFT DEVELOPERS,MUMBAI vs INCOME TAX OFFICER (AU), MUMBAI
ITA 3225/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SAMBHAV PIPES AND FITTINGS,MUMBAI vs ITO WARD 19(3)(1), MUMBAI, MUMBAI
ITA 3185/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
BHARAT SURENDRA PANDYA,MUMBAI MAHARASHTRA vs DCIT-16(2),MUMBAI, MUMBAI MAHARASHTRA
ITA 3108/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NEO MARKET SERVICES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 7(1)(1), MUMBAI
ITA 3074/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
NOOR ALAM MOHAMMAD SIDDIQUE,MUMBAI vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOEM TAX/INCOME TAX OFFICER, DELHI
ITA 3048/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
BDH INDUSTRIES LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1)(1), MUMBAI, MUMBAI
ITA 3020/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
GIRJASHANKER SHI vs HANKER PUNJANI,MUMBAIVS.INCOME TAX OFFICER, MUMBAI
ITA 2237/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ALIA BHATT,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - 16(1), MUMBAI
ITA 2091/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SANJANA CRYOGENIC STORAGES LTD ,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8(3), MUMBAI
ITA 1923/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
AVEVA INFORMATION TECHNOLOGY INDIA PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 15(1)(1), MUMBAI
ITA 1064/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
INCOME TAX OFFICER- 15(1)(1), MUMBAI, MUMBAI vs FARAKKA-RAIGANJ HIGHWAYS PRIVATE LIMITED , MUMBAI
ITA 9306/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ACIT CENTRAL CIRCLE - 6(2), MUMBAI, MUMBAI vs SBI GENERAL INSURANCE COMPANY LIMITED, MUMBAI
ITA 7085/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ACIT CENTRAL CIRCLE - 6(2), MUMBAI vs SBI GENERAL INSURANCE COMPANY LIMITED, MUMBAI
ITA 7084/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT CENTRAL CIRCLE-6(2), MUMBAI, MUMBAI vs SBI GENERAL INSURANCE COMPANY LIMITED, MUMBAI
ITA 7083/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ARUN RAMU SHIKHARE,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4(3), MUMBAI
ITA 3629/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INNUS INFRASTRUCTURE P LTD,GURGAON vs ACIT, CIRCLE-10(1), DELHI
ITA 992/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
VIMAL WAHI PROPRIETOR JAGDISH TOURS & TRAVELS,NEW DELHI vs ASSISTANT DIRECTOR OF INCOME TAX, NEW DELHI
ITA 832/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ULTIMATE FASHION MAKER LTD,DELHI vs ITO CPC , DELHI
ITA 756/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RAJESH KUMAR,GURGOAN vs DCIT, CIRCLE 3(1), GURGAON
ITA 678/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MOTLEY LOGISTICS PRIVATE LIMITED,DELHI vs PR, CIT DELHI, DELHI
ITA 676/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SUMITRA MALIK,DELHI vs ACIT, DELHI
ITA 583/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
LATE. SAMARJIT SINGH MALIK,DELHI vs ACIT, DELHI
ITA 580/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
NANCHAHAL FAMILY MEMORIAL TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 5450/DEL/2026[2025-2026]Status: DisposedITAT DelhiAY 2025-2026
NANCHAHAL FAMILY MEMORIAL TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 5449/DEL/2026[2025-2026]Status: DisposedITAT DelhiAY 2025-2026
SWAMI RAMANAND SATYARTHI TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 5191/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
