Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
VIKAS PURI SANATAN DHARAM SABHA,NEW DELHI vs CIT-EXEMPTION, NEW DELHI
ITA 5187/DEL/2026[NA]Status: DisposedITAT Delhi
KARTAR SINGH THROUGH LEGAL HEIR SATNAM SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, HARYANA
ITA 4906/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
BHAVYA CHAWLA,FARIDABAD vs NATIONAL FACELESS ASSESSMENT CENTER, JAWAHARLAL NEHRU STADIUM
ITA 4896/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
VEENA BHATIA ,DELHI vs ITO WARD 59 5 , DELHI
ITA 4710/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ISHWAR SINGH,DELHI vs ITO, WARD 60(4), DELHI, NEW DELHI
ITA 3217/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
MORADABAD ZILA SAHKARI BANK LTD,MEERUT vs DCIT, CIRCLE-1, MORADABAD
ITA 2734/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
MORADABAD ZILA SAHKARI BANK LTD,MEERUT vs DCIT, CIRCLE 1, MORADABAD
ITA 2733/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
ROOP JWELFIN PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE 16, NCC DIT(S), JHANDEWALA EXT, NEW DELHI,
ITA 2044/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ROOP JWELFIN PVT. LTD,DELHI vs ACIT, CENTRAL CIRCLE 16, NCC DIT(S), JHANDEWALA EXT, NEW DELHI,
ITA 2043/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DCIT, CENTRAL CIRCLE-1 , NEW DELHI vs CHANDRA SHEKHAR JHA, DELHI
ITA 2036/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SHOBHA JHA,NOIDA vs ASSESSING OFFICER, LAKHISARAI
ITA 2031/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RIKKI PLASTIC PRIVATE LIMITED, BALLABGARH, FARIDABAD, HARYANA vs DCIT, CIRCLE 1, FBD, FARIDABAD,HARYANA
ITA 2030/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
DCIT, CENTRAL CIRCLE-1, NEW DELHI vs SPICEJET LIMITED, DELHI
ITA 2027/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs RAVI SHANKER GUPTA, DELHI
ITA 2025/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RIKA INDUSTRIES LIMITED ,UTTAR PRADESH vs DCIT CIRCLE - 19 (1) , DELHI
ITA 1957/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
VIBHA GUPTA,VASANT KUNJ, NEW DELHI vs ASSESSING OFFICER, WARD 30(5), NEW DELHI
ITA 1886/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
M L R FOODS PRIVATE LIMITED,SHAKARPUR, DELHI vs DCIT, CC-16,, JHANDEWALA EXT
ITA 1802/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
M L R FOODS PRIVATE LIMITED,SHAKARPUR, DELHI vs DCIT, CC-16,, JHANDEWALA EXT
ITA 1801/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
M L R FOODS PRIVATE LIMITED,SHAKARPUR, DELHI vs DCIT, CC-16,, JHANDEWALA EXT
ITA 1800/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
M L R FOODS PRIVATE LIMITED,SHAKARPUR, DELHI vs DCIT, CC-16,, JHANDEWALA EXT
ITA 1799/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
M L R FOODS PRIVATE LIMITED,SHAKARPUR, DELHI vs DCIT, CC-16, JHANDEWALA EXT
ITA 1798/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M L R FOODS PRIVATE LIMITED,SHAKARPUR, DELHI vs DCIT, CC-16, JHANDEWALA EXT
ITA 1797/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
M L R FOODS PRIVATE LIMITED,SHAKARPUR DELHI vs DCIT, CC-16, DELHI
ITA 1796/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SYDS HOTELS & RESORTS PRIVATE LIMITED,DELHI vs ITO, WARD 22(4), DELHI
ITA 1782/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
NAND KISHORE SHRIKISHAN DASS BARATHI CHARITABLE TRUST,NEW DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(4), CIVIC CENTRE
ITA 1756/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
MMR SAHA INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT, CC-6, DELHI
ITA 1742/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
MMR INFRASTRUCTURE DEVELOPERS PRIVATE LIMITED,DELHI vs DCIT, CC-6, DELHI
ITA 1741/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHREE SHODASHI THERAPEUTICS PVT. LTD.,DELHI vs DCIT CENTRAL CIRCLE -26, NEW DELH
ITA 1737/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
UDIT CAP- FIN PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-26, NEW DELHI
ITA 1735/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
GRAFAX TEXTILES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 10(3), DELHI
ITA 1716/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
