Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

MUNI EDUCATION SOCIETY,SONEPAT vs ITO EXEMPTION WARD, ROHTAK

ITA 1709/DEL/2026[-]Status: DisposedITAT Delhi
10/7/2026

VIBHA GUPTA,VASANT KUNJ, NEW DELHI vs ASSESSING OFFICER, WARD 30(5), NEW DELHI

ITA 1573/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
10/7/2026

PUNJAB LIQUORS PVT LTD, NEW DELHI,NEW DELHI vs CIRCLE-20(1), DELHI, DELHI

ITA 1560/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/7/2026

VIBHA GUPTA,VASANT KUNJ, NEW DELHI vs ASSESSING OFFICER, WARD 50(3), NEW DELHI

ITA 1537/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
10/7/2026

VIBHA GUPTA,VASANT KUNJ, NEW DELHI vs ASSESSING OFFICER, WARD 30(5), NEW DELHI

ITA 1536/DEL/2026[2008-09]Status: HeardITAT DelhiAY 2008-09
10/7/2026

GAJENDER SINGH RAGHAV,GURGAON vs THE INCOME TAX OFFICER WARD 1(3), GURGOAN

ITA 1173/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs YOUNG WOMENS CHRISTIAN ASSOCIATION OF DELHI, DELHI

ITA 9167/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
10/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs YOUNG WOMENS CHRISTIAN ASSOCIATION OF DELHI, DELHI

ITA 9166/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/7/2026

ACIT,CIRCLE-7(1),DELHI, DELHI vs FIRST GLOBAL SERVICES PRIVATE LIMITED, DELHI

ITA 9129/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
10/7/2026

ACIT, CIRCLE 4(2), NEW DELHI vs M/S CCIC INDIA PVT LTD, NEW DELHI

ITA 9119/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
10/7/2026

DCIT CIRCLE 16 1, NEW DELHI vs MAA KARNI INFRATECH PRIVATE LIMITED, RAJASTHAN

ITA 9114/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
10/7/2026

MANOJ BANSAL,BHIWANI vs INCOME TAX OFFICER WARD 1 BHIWANI, BHIWANI

ITA 9095/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
10/7/2026

GLOBAL MEDIKIT LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

ITA 9050/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
10/7/2026

GLOBAL MEDIKIT LIMITED ,DELHI vs DCIT CENTRAL CIRCLE -28 , DELHI

ITA 9049/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
10/7/2026

SHANTI RICE MILLS,KARNAL vs INCOME TAX OFFICER, KARNAL

ITA 8805/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
10/7/2026

RAAG VIHAR APARTMENTS PRIVATE LIMITED,UTTAR PRADESH vs DCIT CIRCLE 16(1), C. R. BUILDING,DELHI

ITA 8774/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
10/7/2026

NATIONAL LUBRICATING GREAS INSTITUTE INDIA CHAPTER ,HARYANA vs CIT EXEMPTION, CHANDIGARH

ITA 8271/DEL/2025[2026-27]Status: DisposedITAT DelhiAY 2026-27
10/7/2026

HEMANT KUMAR GOEL,DELHI vs ITO, WARD 30(1), DELHI

ITA 8247/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
10/7/2026

BHARAT BHUSHAN YADAV,GURGAON, HARYANA vs ACIT/DCIT/JCIT, GURGAON, HARYANA

ITA 8237/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
10/7/2026

ACIT , CIRCLE-1, FARIDABAD, FARIDABAD vs RAHUL GARG, FARIDABAD

ITA 7435/DEL/2025[2023]Status: DisposedITAT Delhi
10/7/2026

VORTEX SYSTEMS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI

ITA 7284/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/7/2026

VEENA GUPTA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 26, DELHI , DELHI

ITA 6705/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
10/7/2026

VEENA GUPTA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 26. DELHI , DELHI

ITA 6704/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/7/2026

POONAM RAGHAV,FARIDABAD vs ITO, WARD 2(1), FARIDABAD

ITA 6643/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
10/7/2026

DEVRANJAN MITTRA,SOUTH DELHI vs ASSESSMENT UNIT, SOUTH DELHI

ITA 5852/DEL/2025[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
10/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DOLLY SABHARWAL, DELHI

ITA 5325/DEL/2025[2022]Status: DisposedITAT Delhi
10/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DOLLY SABHARWAL , DELHI

ITA 5324/DEL/2025[2020]Status: DisposedITAT Delhi
10/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DOLLY SABHARWAL, NEW DELHI

ITA 5323/DEL/2025[2019]Status: DisposedITAT Delhi
10/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN vs DOLLY SABHARWAL, NEW DELHI

ITA 5322/DEL/2025[2018]Status: DisposedITAT Delhi
10/7/2026

SYNIVERSE TECHNOLOGIES SERVICES INDIA P.LTD,GURGAON vs ACIT, CIRCLE-3(1), GURGAON

ITA 2056/DEL/2022[2018-19]Status: DisposedITAT DelhiAY 2018-19
10/7/2026