Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA
ITA 875/DEL/2018[2011-12]Status: DisposedITAT DelhiAY 2011-12
KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA
ITA 874/DEL/2018[2010-11]Status: DisposedITAT DelhiAY 2010-11
KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA
ITA 873/DEL/2018[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHREEM RESTAURANTS & BEVERAGES PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE-23(1), DELHI
ITA 3257/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
UNION OF INDIA vs SMT. AISSHWARYA DKS HEGDE
WA/163/2026ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
ANSAL PROPERTIES AND INFRASTRUCTURE LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/512/2026ITAT Delhi
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA
ANSAL PROPERTIES AND INFRASTRUCTURE LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/507/2026ITAT Delhi
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA
ANSAL PROPERTIES AND INFRASTRUCTURE LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/506/2026ITAT Delhi
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
THE DEPUTY COMMISSIONER OF INCOME TAX vs M/S. DIVYASREE INFRASTRUCTURE PROJECTS PVT. LTD.,
WA/228/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs ALPHAGREP SECURITIES PVT LTD
WA/238/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SHRI. PANKAJ MUTHA
ITA/94/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SMT. RUCHIKA KASLIWAL
ITA/85/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SMT. RUCHIKA KASLIWAL
ITA/88/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SMT. RUCHIKA KASLIWAL
ITA/87/2026ITAT Karnataka
SHRI RAMPUR ARVIND vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/676/2017ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SHRI. PANKAJ MUTHUA
ITA/90/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SHRI PRANKAJ MUTHA
ITA/84/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SHRI PANKAJ MUTHUA
ITA/86/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SMT. RUCHIKA KASLIWAL
ITA/89/2026ITAT Karnataka
THE DEPUTY COMMISSIONER OF INCOME TAX vs SHRI. PANKAJ MUTHA
ITA/93/2026ITAT Karnataka
THE PR. COMMISSIONER OF INCOME TAX, PATIALA vs M/S VISHWA CALIBRE BUILDERS PVT. LTD.
ITA/177/2019ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
GURNEET SINGH vs DEPUTY COMMISSIONER OF INCOME TAX (DCIT) AND ANOTHER
CWP/38889/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
HARDEEP SINGH RANDHAWA vs D.C.I.T.
ITA/321/2018ITAT Rajasthan
ARUN MONGA,MANEESH SHARMA
AMIT YADAV vs INCOME TAX OFFICER WARD 44(1), CIVIC CENTRE, NEW DELHI
ITA/513/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAM PRAKASH BHATIA
ITA/508/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAM PRAKASH BHATIA
ITA/511/2026ITAT Delhi
SRF LTD vs ASSTT COMMISSIONER OF INCOME TAX CIRCLE 10 OSD & ANR.
ITA/504/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAM PRAKASH BHATIA
ITA/514/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAM PRAKASH BHATIA
ITA/509/2026ITAT Delhi
RAM NARAYAN DANI S/O BHAGWAN DAS DANI vs DEPUTY COMMISSIONER/ASSISTANT COMMISSIONER OF INCOME TAX
WMAP/353/2026ITAT Rajasthan