Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
BAI MANEKBAI A DUBASH HARESHWAR PANDIT TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMABI, MUMBAI
ITA 6034/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
KAKA SAHEB DIXIT TRUST OF SHRI SAI BABA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 5884/MUM/2026[AY 2026-27]Status: DisposedITAT Mumbai
SHIKSHAN PRASARAK MANDAL,DAHANU vs INCOME TAX OFFICER EXEMPTION , THANE
ITA 5809/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE SHIKSHAN MANDAL, GOREGAON,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5765/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
VEDANTA TRUST,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS),, MUMBAI
ITA 5666/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
VEDANTA TRUST,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), , MUMBAI
ITA 5663/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
INDIA FIRST FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5611/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
SABEEL WELFARE FOUNDATION,MUMBAI vs CIT(E), MUMBAI
ITA 5610/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
REVOLUTION FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX EXEMPTION MUMBAI, MUMBAI
ITA 5607/MUM/2026[NA]Status: DisposedITAT Mumbai
DIVINE CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5605/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
DIVINE CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5600/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
DR MOHANLAL PIRAMAL CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CUMBALLA HILL MTNL BUILDING
ITA 5598/MUM/2026[A.Y.2023-24 to A.Y.2025-26]Status: DisposedITAT Mumbai
THE BOMBAY ST MARYS SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI , MUMBAI
ITA 5596/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
THE BOMBAY ST MARYS SOCIETY ,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5591/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
THE MUSEUM SOCIETY OF BOMBAY,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5589/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE MUSEUM SOCIETY OF BOMBAY,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5588/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MUKHLASI WELFARE ASSOCIATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 5572/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
HILL VIEW FOUNDATION,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 5567/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST ANNES CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5562/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
DR MOHANLAL PIRAMAL CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CUMBALLA HILL MTNL BUILDING
ITA 5561/MUM/2026[A.Y.2023-24 to A.Y.2025-26]Status: DisposedITAT Mumbai
DANI FOUNDATION,MUMBAI vs INCOME TAX OFFICER EXEM WARD 1(2), MUMBAI
ITA 5560/MUM/2026[NA]Status: DisposedITAT Mumbai
DANI FOUNDATION,MUMBAI vs INCOME TAX OFFICER EXEM WARD 1(2), MUMBAI
ITA 5559/MUM/2026[NA]Status: DisposedITAT Mumbai
BLOOMING BLOSSOMS EDUCATIONAL SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI,MAHARASHTRA
ITA 5555/MUM/2026[2027-2028 to 2031-2032]Status: DisposedITAT Mumbai
BLOOMING BLOSSOMS EDUCATIONAL SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI,MAHARASHTRA
ITA 5554/MUM/2026[2027-2028 to 2031-2032]Status: DisposedITAT Mumbai
SULOCHANA FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 5485/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
BHARAT UTTHAN SANGH,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 5438/MUM/2026[NA]Status: DisposedITAT Mumbai
ROSE FOUNDATION,AMBERNATH vs ITO EXEMPTION THANE, THANE
ITA 5436/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI BRAHMASHATRIYA SORATHIA CASTE WADI TRUST,MUMBAI vs ITO, EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 5385/MUM/2026[-]Status: DisposedITAT Mumbai
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3(3), MUMBAI, MUMBAI vs AVAADA VENTURES PRIVATE LIMITED, MUMBAI
ITA 4931/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT-CC-8(4), MUMBAI, MUMBAI vs VIKAS JAIN, MUMBAI
ITA 4922/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
