Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
SRIKANTA,MYSORE vs INCOME TAX OFFICER, WARD 1(1) - MYSURU , MYSURU, KARNATAKA
ITA 508/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
BHARAT ELECTRONICS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 107/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
BHARAT ELECTRONICS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 106/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
AKHILA VISHW BHARATHIYA SEVA SAMAJ,VIDYARANYAPURAM, MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE, BENGALURU KARNATAKA
ITA 2885/BANG/2025[2025-26]Status: HeardITAT BangaloreAY 2025-26
MANIKAPPA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR, BIDAR
ITA 2467/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MANIKAPPA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR, BIDAR
ITA 2466/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
INCOME TAX OFFICER, WARD-41(3)(1), MUMBAI, MUMBAI vs AJIT H LOLADIYA HUF, MUMBAI
ITA 987/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-6(1)(1)/ 6(2)(1), MUMBAI
ITA 863/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BAI MOTLIBAI WADIA UDWADA ATASHBEHRAM TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7713/MUM/2026[NA]Status: DisposedITAT Mumbai
INNERWHEEL CLUB OF BOMBAY CENTRAL CHARITABLE TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMP)1(3), MUMBAI
ITA 7656/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE GIRINARAYAN JAMNAGAR SAHAYAK MANDAL TRUSTI ,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) MUMBAI, MUMBAI
ITA 7537/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
HIND TERMINALS PRIVATE LIMITED (AS SUCCESSOR OF HIND TERMINALS CHENNAI PRIVATE LIMITED) ,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(1), AAYAKAR BHAVAN, MUMBAI
ITA 7524/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
BAI NEMTULLABAI A MASKATI TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS)- MUMBAI, MUMBAI
ITA 7521/MUM/2026[2027-28 to 2031-32]Status: DisposedITAT Mumbai
BAI NEMTULLABAI A MASKATI TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS)- MUMBAI, MUMBAI
ITA 7520/MUM/2026[2027-28 to 2036-37]Status: DisposedITAT Mumbai
BANKEY BEHARI CHARITABLE TRUST,MUMBAI vs INCOME-TAX OFFICER (EXEMPTIONS) - WARD 1(1), MUMBAI
ITA 7211/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BANKEY BEHARI CHARITABLE TRUST,MUMBAI vs INCOME-TAX OFFICER, EXEMPTIONS - WARD 1(1), MUMBAI
ITA 7210/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE R.H.PATUCK INSTITUTE FOR PARSEES,MUMBAI vs THE COMMISSIONER OF INCOME TAX ( EXEMPTIONS),MUMBAI, MUMBAI
ITA 7147/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
IMC RAMAKRISHNA BAJAJ NATIONAL QUALITY AWARD TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6854/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
MATHURADAS KARSANDAS NATHA BHATIA HIGH SCHOOL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 6757/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
BHAGNARI PANCHAYAT TRUST,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6595/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
INDIAN FEDERATION OF NEUROREHABILITATION,MUMBAI vs ITO, EXEM. WARD 1(3), MUMBAI, MUMBAI
ITA 6589/MUM/2026[N.A.]Status: DisposedITAT Mumbai
NATIONAL LIBRARY,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6429/MUM/2026[2027-28 to 2031-32]Status: DisposedITAT Mumbai
NATIONAL LIBRARY,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6421/MUM/2026[2027-28 to 2036-37]Status: DisposedITAT Mumbai
SHRI JAIN SHASAN PRATISHTHANAM,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 6224/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI JAIN SHASAN PRATISHTHANAM,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 6223/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI CHINTAMANI PARSWANATH JAIN DERASAR TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX , CUMBALA HILL, MUMBAI
ITA 6206/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ZEAL EDUCATIOANAL AND WELFARE TRUST,MALAD MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 6204/MUM/2026[2024-2025]Status: DisposedITAT MumbaiAY 2024-2025
CHIRAG RURAL DEVELOPMENT FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),, MUMBAI
ITA 6105/MUM/2026[2027-2028]Status: DisposedITAT MumbaiAY 2027-2028
CHIRAG RURAL DEVELOPMENT FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI., MUMBAI
ITA 6104/MUM/2026[2027-2028]Status: DisposedITAT MumbaiAY 2027-2028
BAI MANEKBAI A DUBASH HARESHWAR PANDIT TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6035/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
