Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
BARUN KUMAR PAUL,KOLKATA vs DCIT, CC 3(2),, KOLKATA
ITA 245/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
MUKESH PRASAD GUPTA,KOLKATA vs D.C.I.T., CC - 3(3), KOLKATA
ITA 14/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
PIYUSH KUMAR SARDA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
ITA 1099/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
KUSUM AGARWAL,NORTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 49(1), KOLKATA
ITA 1039/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
NAROTTAMKA TRADING AND FINVEST PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1),, KOLKATA
ITA 3094/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
METAFLUX COMPANY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 2771/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
JITENDRA KUMAR,DHANBAD vs DCIT, CIRCLE 2,, DURGAPUR
ITA 2675/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
GURUKUL HOMES PRIVATE LIMITED,KOLKATA vs ITO, WARD 2(1),, KOLKATA
ITA 2594/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
QUICKTOUCH TECHNOLOGIES LTD.,,DELHI vs ITO, WARD 14(1),, KOLKATA
ITA 2422/KOL/2025[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
LEMON CONSTRUCTIONS PVT. LTD.,,HOWRAH vs DCIT, CIRCLE 13(1), KOLKATA
ITA 2341/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(2), KOLKATA, KOLKATA vs ROYAL SECURITIES LIMITED, KOLKATA
ITA 2327/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
ACIT, AAYAKAR BHAWAN, MIDDLETON ROW vs MANJUSHREE MAHESHWARY, KOLKATA
ITA 2294/KOL/2025[2017]Status: DisposedITAT Kolkata
FORGINGS INDIA IRON AND STEEL LIMITED,KOLKATA vs DCIT, CIRCLE 1(1), KOLKATA
ITA 2218/KOL/2025[2014-15]Status: DisposedITAT KolkataAY 2014-15
HALDIA IOC EMPLOYEES WELFARE CO-OPERATIVE CREDIT SOCIETY LTD.,HALDIA, EAST MIDNAPORE vs D.C.I.T., CIRCLE - 27(1),, HALDIA, EAST MIDNAPORE
ITA 2014/KOL/2025[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
HALDIA IOC EMPLOYEES WELFARE CO-OPERATIVE CREDIT SOCIETY LTD.,HALDIA, EAST MIDNAPORE vs D.C.I.T., CIRCLE - 27(1),, HALDIA, EAST MIDNAPORE
ITA 2013/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
DIC INDIA LIMITED,KOLKATA vs DCIT, CIRCLE 11(1),, KOLKATA
ITA 1462/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
ALEX ENERGY PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 10(1), KOLKATA
ITA 101/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SUBRAMANI SIVAKUMAR,UTHANGARAI vs ITO WARD 1, KRISHNAGIRI
ITA 433/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TVM EDIBLE OIL REFINERIES, GUMMIDIPOONDI
ITA 415/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TVM EDIBLE OIL REFINERIES, GUMMIDIPOONDI
ITA 414/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
A KALYANASUNDARAM,TRICHY vs ITO, WARD-1(1), TRICHY
ITA 2408/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
T.R. MARUTHI,CHENNAI vs ITO, INTL TAXN WARD-2(2), CHENNAI
ITA 1934/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SRI MAHARAJAPURAM SANTHANAM RASIKAS TRUST,CHENNAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1932/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
RAGUPATHY KUMAAR,CHENNAI vs INCOME TAX OFFICER, NON CORP WARD 22(1), TAMBARAM, TAMBARAM
ITA 1930/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
RAJESH NAGAJOTHI,NAMAKKAL vs ITO, NAMAKKAL
ITA 1907/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SUN LAND PROPERTIES PRIVATE LIMITED,CHENNAI vs LNCOME TAX OFFICER. CORPORATE WARD-6(3), CHENNAI
ITA 1047/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
DHANASEKARAN MANGAYARKARASI,TIRUCHENGODE vs DCIT, CIRCLE-1, ERODE
ITA 3055/CHNY/2025[2013-14]Status: DisposedITAT ChennaiAY 2013-14
INCOME TAX OFFICER, TIRUVARUR vs JAISINGH SHANKAR, MUTHUPET
ITA 2931/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ADARSHA WINES,BANGALORE vs INCOME TAX OFFICER, WARD 7(2)(3), BANGALORE
ITA 86/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
GAUTHAM SURYANARAYANA LAXMI,BENGALURU vs INCOME TAX OFFICER, WARD NO - 4(3)(1), BENGALURU
ITA 596/BANG/2026[2019 - 20]Status: DisposedITAT Bangalore
