Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

DWARKA PRASAD TAYAL,SENDHWA vs ITO, SENDHWA, SENDHWA

ITA 978/IND/2025[2011-12]Status: DisposedITAT IndoreAY 2011-12
10/7/2026

CHOGALAL PRAKASH CHANDRA,NEEMUCH vs INCOME-TAX OFFICER, NEEMUCH

ITA 976/IND/2025[2013-14]Status: DisposedITAT IndoreAY 2013-14
10/7/2026

DEVANAND BUDHAJI KUHAD,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 694/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
10/7/2026

DEVANAND BUDHAJI KUHAD,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 693/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
10/7/2026

ACIT, CIRCLE-2(1)(1), VADODARA vs SUN PHARMA LABORATORIES LIMITED, VADODARA

ITA 1743/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
10/7/2026

SUN PHARMA LABORATORIES LTD.,VADODARA vs RHE DY.CIT, CIRCLE-2(1)(1), VADODARA

ITA 1734/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
10/7/2026

RAMKISAN BABASAHEB GITE,PUNE vs INCOME TAX OFFICER WARD 2(1), PUNE

ITA 363/PUN/2026[2023-24]Status: DisposedITAT PuneAY 2023-24
10/7/2026

RATNAGIRI VIBHAG S T KARMACHARI SAHAKARI PATSANSTHA MARYADIT RATNAGIRI,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI

ITA 1983/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
10/7/2026

RIL NMD EMP CO OP CREDIT SOCIETY LTD,RAIGAD vs ITO, WD-1 , PANVEL

ITA 1932/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
10/7/2026

SARDAR MASOOD SHABBIR AHMAD,MALEGAON vs ITO-(1), MALEGAON

ITA 1928/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
10/7/2026

KARAMVEER GARMEEN BIGAR SHETI SAHAKARI PATH SANSTHA MARYADIT,KOLHAPUR vs INCOME TAX OFFICER WARD-1, ICHALKARANJI

ITA 1854/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
10/7/2026

RAMRAO AHER NAGARI SAHKARI PATSANSTHA MARYADIT,DEOLA vs ITO WARD 1(1), NASHIK

ITA 1841/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
10/7/2026

SANJAY RAMCHANDRA GAWANDE,NASHIK vs ACIT CIRCLE 1 NASHIK, NASHIK

ITA 1837/PUN/2026[2015-2016]Status: DisposedITAT PuneAY 2015-2016
10/7/2026

MADHURI KEDAR KHANDGE,PUNE vs INCOME-TAX OFFICER, WARD 3(1), PUNE

ITA 1818/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
10/7/2026

SHIV KI JAI CO-OPERATIVE HOUSING SOCIETY,PUNE vs INCOME TAX OFFICER, PUNE

ITA 1779/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
10/7/2026

V M D M S S MAHATMA GANDHI GRANTHALAY,SANGLI vs EXEMPTION WARD KOLHAPUR, KOLHAPUR

ITA 1116/PUN/2026[2024-25]Status: DisposedITAT PuneAY 2024-25
10/7/2026

NEETA RANGNATH NAIKADE,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE

ITA 1052/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
10/7/2026

SAARAAKASSH TRUST,MUMBAI vs COMISSIONER INCOME TAX EXEMPTION, PUNE, PUNE

ITA 1037/PUN/2026[NA]Status: DisposedITAT Pune
10/7/2026

INCOME TAX OFFICER, WARD-1(5), AURANGABAD, AURANGABAD vs BEED ZILHA KRUSHI KHATE RAJYA KARMCHARI SAHKARI PAT SANSTHA MARYADIT BEED, BEED

ITA 2426/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
10/7/2026

RAMESH KODI ,WARANGAL vs ITO, WARD-1, WARANGAL

ITA 453/HYD/2026[2014-15]Status: DisposedITAT HyderabadAY 2014-15
10/7/2026

ANAGANDULA INDRA REDDDY,WARANGAL vs ITO, WARD-1, WARANGAL

ITA 435/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
10/7/2026

RAMA KRISHNA YADAV,HYDERABAD vs ITO, WARD-12(1), HYDERABAD

ITA 425/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
10/7/2026

LOKESH RAJU MANDAPATI,NELLORE vs DCIT, CIRCLE -1(1), TIRUPATI

ITA 1074/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
10/7/2026

VENKATA RAMANA VUPPALA,SURYAPET vs ITO, WARD-1, SURYAPET

ITA 1910/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
10/7/2026

RAJSHREE DEVELOPER ENTERPRENUERS PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA

ITA 740/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
10/7/2026

SUKHARANJAN HALDER,NADIA vs ITO, WARD 41(3),, NADIA

ITA 580/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
10/7/2026

SUKHARANJAN HALDER,NADIA vs ITO, WARD 41(3),, KOLKATA

ITA 579/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
10/7/2026

NAWAL KISHORE BANKA,KOLKATA vs ITO, WARD 32(4),, KOLKATA

ITA 519/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
10/7/2026

MITRA GUHA BUILDERS (INDIA) CO.,KOLKATA vs D.C.I.T., CIRCLE - 33, , KOLKATA

ITA 413/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
10/7/2026

DCIT, CIRCLE-5(1), KOLKATA, KOLKATA vs PRESIDENCY EXPORTS AND INDUSTRIES LTD, KOLKATA

ITA 326/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
10/7/2026