Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,DELHI vs ACIT, CC-2, NEW DELHI
ITA 8699/DEL/2025[1992-93]Status: DisposedITAT DelhiAY 1992-93
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,DELHI vs ACIT,CC-2, NEW DELHI
ITA 8698/DEL/2025[1991-92]Status: DisposedITAT DelhiAY 1991-92
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,DELHI vs ACIT, CC-2, NEW DELHI
ITA 8697/DEL/2025[1990-1]Status: DisposedITAT Delhi
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,DELHI vs ACIT, CC-2, NEW DELHI
ITA 8696/DEL/2025[1988-89]Status: DisposedITAT DelhiAY 1988-89
NAVRANG THEATRES PRIVATE LIMITED,BHAGIRATH PALACE, CHANDNI CHOWK, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 06, JHANDEWALLAN
ITA 8570/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
RANJAN SEN JAIN,DELHI vs INCOME TAX OFFICER CIRCLE 28(1), NEW DELHI
ITA 8561/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
CHARANJIT SINGH BHASIN,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 8098/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
DHEERAJ GOYAL,NEW DELHI vs INCOME TAX OFFICER WARD 29(1), DELHI
ITA 7748/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S NRA IRON AND STEEL PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 25, DELHI
ITA 5504/DEL/2025[2009-10]Status: DisposedITAT DelhiAY 2009-10
ANIL MADAN,CONNAUGHT PLACE vs ACIT/DCIT CENTRAL CIRCLE -17, JHANDEWALAN EXTENSION
ITA 4896/DEL/2025[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
ANIL MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION
ITA 4895/DEL/2025[2022-2023]Status: DisposedITAT DelhiAY 2022-2023
JINDAL SAW LTD.,NEW DELHI vs DCIT, CIRCLE- 13(2), NEW DELHI
ITA 463/DEL/2019[2013-14]Status: DisposedITAT DelhiAY 2013-14
JINDAL SAW LTD.,NEW DELHI vs DCIT, CIRCLE- 13(2), NEW DELHI
ITA 2748/DEL/2018[2013-14]Status: DisposedITAT DelhiAY 2013-14
JINDAL SAW LTD.,NEW DELHI vs DCIT, CIRCLE- 13(2), NEW DELHI
ITA 2747/DEL/2018[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, CIRCLE- 13(2), NEW DELHI vs JINDAL SAW LTD., NEW DELHI
ITA 2384/DEL/2018[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT, CIRCLE- 13(2), NEW DELHI vs JINDAL SAW LTD., NEW DELHI
ITA 2383/DEL/2018[2012-13]Status: DisposedITAT DelhiAY 2012-13
METENERE LTD.,DELHI vs ADDL.CIT, CENTRAL CIRCLE- 17, NEW DELHI
ITA 7177/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, CIRCLE-18(1), NEW DELHI vs NEEL METAL PRODUCTS LTD., NEW DELHI
ITA 6464/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. NEEL METAL PRODUCTS LTD., NEW DELHI
ITA 443/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs COMMISSIONER ATTUR MUNICIPALITY, SALEM
ITA 3737/CHNY/2025[2024-25]Status: DisposedITAT ChennaiAY 2024-25
SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)
INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs COMMISSIONER ATTUR MUNICIPALITY, SALEM
ITA 3736/CHNY/2025[2023-24]Status: DisposedITAT ChennaiAY 2023-24
SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)
INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs IDAPADI MUNICIPALITY, SALEM
ITA 3694/CHNY/2025[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)
INCOME TAX OFFICER, TDS WARD, SALEM, SALEM vs IDAPADI MUNICIPALITY, SALEM
ITA 3693/CHNY/2025[2021-22]Status: DisposedITAT ChennaiAY 2021-22
SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)
INCOME TAX OFFICER, SALEM vs IDAPADI MUNICIPALITY, SALEM
ITA 3692/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)
INCOME TAX OFFICER, SALEM vs IDAPADI MUNICIPALITY, SALEM
ITA 3691/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
SHRI ABY T. VARKEY (Judicial Member), MS. PADMAVATHY.S (Accountant Member)
HIGH PROFILE SOFTECH PVT LTD vs INCOME TAX APPELLATE TRIBUNAL & ANR.
W.P.(C)/9118/2026ITAT Delhi
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI vs VERITAS STORAGE SINGAPORE PTE LTD.
ITA/516/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs WUDSTAY TRAVELS PVT LTD
ITA/519/2026ITAT Delhi
RAJNATH CHATURVEDI,ODISHA vs D.C.I.T., CC-1(4),, KOLKATA
ITSSA 120/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SANGSIN BRAKE INDIA PVT. LTD.,THIRUVALLUR vs ITO, CORPORATE WARD-6(1), CHENNAI
ITTPA 28/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23