Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
MFIFLEX TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1)(1), BENGALURU, BENGALURU
ITTPA 322/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs BORGWARNER MORSE TEC LLC, US
ITITA 5/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
GREATER RANCHI DEVELOPMEMT AGENCY LTD.,RANCHI vs DCIT, CIRCLE-1, RANCHI
ITA 5/RAN/2026[18-19]Status: FixedITAT Ranchi
RAKESH CHANDRA,UTTARPRADESH vs ITO WARD 2(1), HAZARIBAGH
ITA 35/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
ARS MEMORIAL EDUCATIONAL SOCIETY, BOKARO,BOKARO vs ITO, EXEMPTION WARD, HAZARIBAGH, HAZARIBAGH
ITA 34/RAN/2026[2017]Status: DisposedITAT Ranchi
DIPLU KUMAR,DEOGARH vs ITO WARD 3(1), DEOGHAR
ITA 243/RAN/2026[2018-2019]Status: DisposedITAT RanchiAY 2018-2019
PARWATI DEVELOPERS,RANCHI vs ITO WARD 1(1) RANCHI, RANCHI
ITA 231/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
MANOJ KUMAR,GUMLA vs ITO, WARD-2(4), RANCHI
ITA 298/RAN/2025[14-15]Status: DisposedITAT Ranchi
SANDEEP THAKUR,RISHIKESH vs ITO, WARD 1(4)(1),, RISHIKESH
ITA 218/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
ANIL AND COMPANY,HARIDWAR vs ITO, WARD 1(3)(1),HARIDWAR, HARIDWAR
ITA 207/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
PRERNA CONSTRUCTIONS PRIVATE LIMITED,NARAIN TOWER, SANJAY PLACE, AGRA vs DCIT, CIRCLE 2(1)(1), AGRA, SANJAY PLACE, AGRA
ITA 320/AGR/2026[2017-2018]Status: DisposedITAT AgraAY 2017-2018
NEELAM GUPTA,AGRA vs ITO, WARD-1(1)(2), AGRA
ITA 201/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
PRAKASH KUMAR AGRAWAL & SONS (HUF),RAIPUR vs INCOME TAX OFFICER, WARD - 1(1), RAIPUR, RAIPUR
ITA 366/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
RAMESH ARJANBHAI DANGAR,RAJKOT vs ITO WARD 2(2)(1), RAJKOT, RAJKOT
ITA 758/RJT/2026[2019-2020]Status: DisposedITAT RajkotAY 2019-2020
KAVITA PARAS SHAH,RAJKOT vs ITOW2(2)(1), RAJKOT
ITA 732/RJT/2026[2025-2026]Status: DisposedITAT RajkotAY 2025-2026
JAGDISHKUMAR SHIVJIBHAI VIRDA,ANJAR vs ITO WARD - 1, GANDHIDHAM
ITA 671/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
RAMNIKBHAI KHIMJIBHAI KATHIRIYA,JAMNAGAR vs INCOME TAX OFFICER WARD- 1(3), JAMNAGAR, JAMNAGAR
ITA 442/RJT/2026[2010-11]Status: DisposedITAT RajkotAY 2010-11
RAMNIKBHAI KHIMJIBHAI KATHIRIYA,JAMNAGAR vs INCOME TAX OFFICER, WARD-1(3), JAMNAGAR, JAMNAGAR
ITA 441/RJT/2026[2009-10]Status: DisposedITAT RajkotAY 2009-10
DEEP CONSTRUCTION CO,GANDHIDHAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE GANDHIDHAM, GANDHIDHAM
ITA 412/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
RAHUL RAMESHBHAI DOBARIYA,RAJKOT vs INCOME TAX OFFICER WARD - 1(1)(1), RAJKOT, RAJKOT
ITA 391/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
HAZRAT GEBANSAH PIR DARGAH SHARIF,RAJKOT vs ITO (EXEMPTION), WARD-1, RAJKOT, RAJKOT
ITA 669/RJT/2024[2017-18]Status: DisposedITAT RajkotAY 2017-18
HIREKUMAR MADHUBHAI GONDALIYA ,SURAT vs INCOME TAX OFFICER WARD-2(3)(2), SURAT
ITA 71/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
YAMINI SANJAYBHAI DESAI,SURAT vs ITO, WARD 1(3)(9), SURAT
ITA 475/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
RAMILABEN SURESHBHAI PATEL,NA vs ARI GUJARATVS.INCOME TAX OFFICER WARD 5 NAVSARI, NAVSARI GUJARAT
ITA 438/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs DAMODAR BHIMJIBHAI PATEL, SURAT
ITA 259/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
KIRANKUMAR JAMNALAL SANGHAVI,SURAT vs ITO, WARD 2(3)(2), SURAT
ITA 1464/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
SHABBIR HUSAINIBHAI RAJKOTWALA,BARDOLI vs ITO WARD-3(2)(1), SURAT
ITA 1430/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
ANUREET KAUR JOLLY,ANKLESHWAR vs ACIT, CIRCLE-2, BHARUCH
ITA 1348/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
UMIYA TEX,SURAT vs ITO, WARD-1, BARDOLI
ITA 1326/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
ABHA RAMESHCHANDRA NAGARSHETH,SURAT vs ITO, WARD-3(2)(6), SURAT
ITA 1066/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20