Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
INDUSTRIALISTS AND PROFESSIONALS MULTIPURPOSE CO OP SOCIETY LIMITED vs THE INCOME TAX OFFICER
WP/20337/2026ITAT Karnataka
MOHAMMED FAYAZ AHMED vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
WP/9861/2026ITAT Karnataka
SRI MUNIRAMAREDDY CHANDRASHEKAR vs THE INCOME TAX OFFICER
WP/9990/2026ITAT Karnataka
MALVIKA BHATIA vs INCOME TAX OFFICER AND ANOTHER
CWP/8320/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
PARVEEN SEHGAL vs INCOME TAX OFFICER AND OTHERS
CWP/23092/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
WINDSOR MACHINES LTD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE AND ORS
WP/3483/2026ITAT Bombay
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD
VIDHYA INDUSTRIES PRIVATE LTD. vs INCOME TAX OFFICERR, WARD-1, PALI
CW/15897/2021ITAT Rajasthan
UNION OF INDIA vs ADDITIONAL BENCH IT SETTLEMENT COMMISSION, KOLKATTA
WPT/89/2019ITAT Chhattisgarh
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
SHIVAM HI-TECH STEELS PRIVATE LIMITED vs UNION OF INDIA
WPT/115/2026ITAT Chhattisgarh
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
RAJENDER vs INCOME TAX OFFICER AND ORS
CWP/4817/2024ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
KETAN NATVARLAL BRAHMBHATT vs UNION OF INDIA THRO SECRETARY
SCA/2167/2013ITAT Gujarat
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
CHAIN RAJ NAHAR S/O KAILASH CHAND NAHAR vs INCOME TAX OFFICER
WMAP/381/2026ITAT Rajasthan
DEEN DAYAL GUPTA S/O SHRI RAM KANWAR vs ASSISTANT COMMISSIONER OF INCOME TAX
CW/9482/2019ITAT Rajasthan
ANSHU HOSPITALS LIMITED vs CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES, NORTH BLOCK AND OTHERS
CWP/576/2025ITAT Punjab & Haryana
GORAKHPUR INDUSTRIAL DEVELOPMENT AUTHORITY,GORAKHPUR vs DY. CIT, CIRCLE - 1, GORAKHPUR
ITA 134/VNS/2019[2015-2016]Status: DisposedITAT VaranasiAY 2015-2016
GORAKHPUR INDUSTRIAL DEVELOPMENT AUTHORITY,GORAKHPUR vs ACIT, CIRCLE4 - 1,, GORAKHPUR
ITA 133/VNS/2019[2010-2011]Status: DisposedITAT VaranasiAY 2010-2011
GORAKHPUR INDUSTRIAL DEVELOPMENT AUTHORITY,GORAKHPUR vs ACIT, CIRCLE - 01, GORAKHPUR
ITA 132/VNS/2019[2009-2010]Status: DisposedITAT VaranasiAY 2009-2010
INCOME TAX OFFICER, DISTRICT-ETAH vs PRAVEEN PRATAP SINGH, ETAH
ITA 347/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
VIKAS NARAYAN BAJPAI, RAIPUR,RAIPUR vs ITO-WARD1(1), RAIPUR, RAIPUR
ITA 557/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
BIRENDRA MISHRA, DURG,DURG vs ITO, WARD-2(1), BHILAI, BHILAI
ITA 551/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
KODA BABU ELLARAO, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 346/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
NAVGHAN VAGHABHAI SHIYALIYA ,RAJKOT vs ITO WARD 1(1)(1), RAJKOT , RAJKOT
ITA 519/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
BALUBHAI NAGJIBHAI GAJERA,RAJKOT vs ITO WD 1(1)(1) , RKT, RAJKOT
ITA 33/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
BALUBHAI NAGJIBHAI GAJERA,RAJKOT vs ITO WD 1(1)(1) , RKT, RAJKOT
ITA 32/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
ARYA MULTILOGISTIC PRIVATE LIMITED,GANDHIDHAM vs ITO WARD (1) GANDHIDHAM, GANDHIDHAM
ITA 467/RJT/2025[2022-23]Status: DisposedITAT RajkotAY 2022-23
NIRBHAY NAINISH WADIWALA,SURAT vs ITO 2(2)(1), SURAT., SURAT
ITA 424/SRT/2026[2021-22]Status: DisposedITAT SuratAY 2021-22
MOHAMMED KALAM MOHAMMED KHALIL KHAN ,VALSAD vs ITO, WARD 5, VAPI
ITA 730/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
BHAURAM JODHRAJ,GUWAHATI vs ACIT, CIRCLE 1, GUWAHATI, GUWAHATI
ITA 145/GTY/2026[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
THONGAM SHANTI SINGH,IMPHAL vs ITO W-3, IMPHAL, IMPHAL
ITA 428/GTY/2025[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
MAHENDRA KUMAR JAIN H.U.F,RAJASTHAN vs SHL-W-(2)(6) ITO WARD 2(2), GUWAHATI
ITA 387/GTY/2025[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
