Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
RAJENDRA SINGH,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 8143/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S BABA SHAD BHURA PARBANDHAK KAMETY,HARYANA vs PRINCIPAL COMMISSIONER OF INCOME TAX, HARYANA
ITA 8099/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KUNAL GABA, HARYANA
ITA 8062/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KUNAL GABA, DELHI
ITA 8061/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
INCOME TAX OFFICER, NEW DELHI vs AARTI FLOUR MILLS PRIVATE LIMITED, DELHI
ITA 7909/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
INCOME TAX OFFICER, NEW DELHI vs AARTI FLOUR MILLS PRIVATE LIMITED, DELHI
ITA 7908/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
VAIDIK SEWA TRUST ,HARYANA vs ITO WARD 2(3), FARIDABAD, HARYANA
ITA 7651/DEL/2025[2026-27]Status: DisposedITAT DelhiAY 2026-27
ITO, ROHTAK vs PIYARE LAL KISHAN LAL EDUCATIONAL & SOCIAL TRUST, HISAR
ITA 6416/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, DELHI vs SURESH SONI, DELHI
ITA 5919/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
ABHA KHANNA,DELHI vs ITO, C. R. BUILDING,DELHI
ITA 5896/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ALKA JINDAL ,DELHI vs DCIT SPECIAL RANGE 12 AS AO, DELHI
ITA 4842/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
INCOME TAX OFFICER, DELHI vs KARAN KUMAR AGARWAL, DELHI
ITA 4518/DEL/2025[2021]Status: DisposedITAT Delhi
VIKAS WSP LIMITED,DELHI vs DCIT, CIRCLE HISSAR, HISSAR
ITA 4326/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
PARMESH CONSTRUCTION COMPANY LTD,NOIDA vs ACIT,CENTRAL CIRCLE-1, NOIDA
ITA 3751/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
ALOK SINGH,GAUTAM BUDDHA NAGAR vs ITO WARD-2(1)(1), GHAZIABAD
ITA 3098/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
HARVINDER SINGH SETHI,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX , NEW DELHI
ITA 2878/DEL/2025[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
A.T. KEARNEY LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 1933/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
M/S VEOLIA WATER TECHNOLOGIES AND SOLUTIONS (INDIA) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME, CIRCLE 25(1), DELHI, DELHI
ITA 5843/DEL/2024[2021-22]Status: HeardITAT DelhiAY 2021-22
VEOLIA WATER TECHNOLOGIES AND SOLUTIONS (INDIA) P LTD,DELHI vs AU, NFAC, DCIT, CIRCLE 25(1), DELHI,, DELHI
ITA 3780/DEL/2024[2020-21]Status: HeardITAT DelhiAY 2020-21
RADHEY KISHAN,GHAZIABAD vs ITO,WARD-2(2)(2), GHAZIABAD
ITA 3776/DEL/2024[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT, DELHI vs MGM REALTORS PRIVATE LIMITED, DELHI
ITA 3644/DEL/2024[2016-17]Status: DisposedITAT DelhiAY 2016-17
ITO WARD 2 2 2 , GHAZIABAD vs RADHEY KISHAN, GHAZIABAD
ITA 3642/DEL/2024[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. FLAKTGROUP INDIA PVT LTD.,NEW DELHI vs ACIT CIRCLE-9(1), NEW DELHI
ITA 2615/DEL/2023[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT CIRCLE-16(2), NEW DELHI vs MCCAIN FOODS INDIA PVT. LTD, NEW DELHI
ITA 7567/DEL/2019[2014-15]Status: DisposedITAT DelhiAY 2014-15
MCCAIN FOODS INDIA PVT. LTD,NEW DELHI vs JCIT CIRCLE-16(2), NEW DELHI
ITA 7310/DEL/2019[2014-15]Status: DisposedITAT DelhiAY 2014-15
RAKESH H MEHTA HUF,MUMBAI vs ACIT, CC-1(2), PUNE
ITA 1733/PUN/2024[2019-20]Status: DisposedITAT PuneAY 2019-20
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAKESH H MEHTA HUF,MUMBAI vs ACIT, CC-1(2), PUNE
ITA 1732/PUN/2024[2019-20]Status: DisposedITAT PuneAY 2019-20
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAKESH H MEHTA HUF,MUMBAI vs ACIT, CC-1(2), PUNE
ITA 1731/PUN/2024[2018-19]Status: DisposedITAT PuneAY 2018-19
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT CIRCLE-10(1), NEW DELHI vs GHAZIABAD ORGANICS LTD., NEW DELHI
ITA 5894/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAITHA SEVA SAHAKARA SANGHA NIYAMITA vs THE UNION OF INDIA
WP/3419/2023ITAT Karnataka
M.G.S. KAMAL
