Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
HERITAGE INVESTMENTS,SOUTH DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX , CIVIC CENTRE
ITA 1727/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAJESH KATHURIA,DELHI vs DCIT CIRCLE 13(1), DELHI, DELHI
ITA 1715/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
INT INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT CIRCLE 10(1), DELHI
ITA 1701/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
SANDEEP JAIN,DELHI vs INCOME TAX OFFICER, WARD 59(6), DELHI
ITA 1633/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
ALL INDIA SODHI PAATSHAH DHARMARTH TRUST,ROHTAK vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1514/DEL/2026[NA]Status: DisposedITAT Delhi
ALL INDIA SODHI PAATSHAH DHARMARTH TRUST,ROHTAK vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1513/DEL/2026[NA]Status: DisposedITAT Delhi
FABSTRACT CLOTHING INDIA PVT LTD,UTTAR PRADESH vs ACIT, CIR 7(1), DELHI
ITA 1492/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHRI. GAUSHALA ,CHANDIGARH vs INCOME TAX OFFICER, ROHTAK
ITA 1090/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
COSMIC NUTRACOS SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE-5, DELHI, NEW DELHI
ITA 1035/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
AAR GEE FORMULATIONS,NEW DELHI vs ACIT, CENTRAL CIRCLE-5, DELHI
ITA 1025/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
AAR GEE FORMULATIONS,NEW DELHI vs ACIT, CENTRAL CIRCLE-5, DELHI
ITA 1024/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ICMAI REGISTERED VALUERS ORGANISATION ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 1000/DEL/2026[-]Status: DisposedITAT Delhi
M.D.D. MEDICLA SYSTEMS(INDIA) PVT. LTD.,DELHI vs DCIT, CIRCLE-16(1), DELHI
ITA 9144/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
ACIT, CIR 10(1), NEW DELHI vs HARISH CHANDRA INFRASTRUCTURE PRIVATE LIMITED, NEW DELHI
ITA 9111/DEL/2025[2007]Status: DisposedITAT Delhi
DCIT, JHANDEWALAN vs CHETAN SHARMA, NOIDA
ITA 9108/DEL/2025[2019]Status: DisposedITAT Delhi
DCIT, CIRCLE-22(2), DELHI vs SEHGAL JEWELS PVT LTD, DELHI
ITA 8992/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
GIIR COMMUNICATIONS INDIA PRIVATE LIMITED,DELHI vs ACIT (OSD) DELHI, DELHI
ITA 8890/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
DELHIVERY FREIGHT SERVICES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 7(1), DELHI, DELHI
ITA 8792/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
DHIRAJ RAWAL,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 8785/DEL/2025[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
JSD STEEL PRIVATE LIMITED (FORMERLY CBS STEEL PRIVATE LIMITED),DELHI vs INCOME TAX OFFICER WARD 75(1), DELHI
ITA 8728/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
CONTINENTAL CONSTRUCTION LTD,DELHI vs ITO WARD 6(1), DELHI
ITA 8689/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
JAGMOHAN MOTORS PVT. LTD.,ROHTAK vs ACIT, ROHTAK CIRCLE, ROHTAK
ITA 8600/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
STAR RICE LAND PVT LTD,AGGARWAL CORPORATE HEIGHTS, NETAJI SUBHASH PLACE vs ASSESSING OFFICER, DC/ACIT CENT FARIDA
ITA 8594/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
DCIT, CENTRAL CIRCLE-3, NEW DELHI, NEW DELHI vs TARUN GUPTA, EAST DELHI
ITA 8591/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
R K & D INVESTMENT PRIVATE LIMITED,DELHI vs AO, CPC BENGALURU
ITA 8545/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
SHREE SATPAL PROMOTERS PVT LTD,DELHI vs ACIT, CC-32, DELHI
ITA 8540/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
CENTRE FOR SCIENCE AND ENVIRONMENT,DELHI vs DCIT, CIRCLE EXMPT 1(1), DELHI
ITA 8257/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
GANESH KUMAR SANCHETI,DELHI vs THE INCOME TAX DEPARTMENT, DELHI
ITA 8236/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
JASPALI CHAUHAN,DELHI vs DCIT, CIRCLE- 70(1), DELHI
ITA 8206/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAJENDRA SINGH,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 8144/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13