Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs GOVERNMENT INDUSTRIAL AND AGRICULTURAL EXHIBITION ALIGARH, G.T.ROAD, TEHSIL
ITA 2758/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHRI RAM SHARNAM SABHA(REGD.),PANIPAT vs CIT EXEMPTIONS, CHANDIGARH
ITA 2744/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
BRAJ PAL,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2353/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
SANJAY NANGIA ,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2315/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI PERCY KEKU SHROFF,GURGAON, HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX,, NEW DELHI
ITA 2310/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
SPICE HEALTHCARE PRIVATE LIMITED,NEW DELHI vs CENTRAL CIRCLE 20, DELHI
ITA 2173/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
BEENU AGGARWAL THROUGH RAJESH AGGARWAL (LEGAL HEIR),NEW DELHI vs ITO, WARD 44(6), NEW DELHI
ITA 2167/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S SOURYA ROLLING AND ENERGY PRIVATE LIMITED ,UTTAR PRADESH vs DCIT CENTRAL CIRCLE - 27, DELHI
ITA 1946/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S SOURYA ROLLING AND ENERGY PRIVATE LIMITED,UTTAR PRADESH vs DCIT CENTRAL CIRCLE -27, DELHI
ITA 1945/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S SOURYA ROLLING AND ENERGY PRIVATE LIMITED ,UTTAR PRADESH vs DCIT CENTRAL CIRCLE- 27 , DELHI
ITA 1944/DEL/2026[1944]Status: DisposedITAT Delhi
SMT. KRISHNA SINGH,NEW DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 1875/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
PRAM BEER SINGH,MEERUT vs ITO, WARD 1(2)(1) MEERUT, MEERUT
ITA 1836/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MULAKH RAJ TALWAR ,DELHI vs ITO NFAC WARD 43 (3) , NEW DELHI
ITA 1825/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MARCO FOUNDATION, NEW DELHI,NEW DELH vs ITO, WARD EXEMPTION 1(4), DELHI, NEW DELHI
ITA 1823/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
MARCO FOUNDATION, NEW DELHI,NEW DELHI vs ITO, WARD EXEMPTION 1(4), DELHI, NEW DELHI
ITA 1822/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CLARKS FUTURE FOOTWEAR PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE 73(1), DELHI
ITA 1819/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
MANHARAN SINGH SURI,DELHI vs RANGE-58, DELHI, VIKAS BHAWAN,DELHI
ITA 1816/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
BALA,GURGAON vs ITO 1(3), GURGAON
ITA 1815/DEL/2026[2013-2014]Status: DisposedITAT DelhiAY 2013-2014
SAV DHARAM FOODS LLP,DELHI vs ASSESSMENT UNIT, DELHI
ITA 1808/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
M/S O TRUST ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 1783/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
THE BHIWANI CENTRAL COOPERATIVE BANK LTD.,HARYANA vs ITO, WARD-1, BHIWANI
ITA 1781/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RAKESH GOEL,JAIPUR vs DCIT, CC-25, DELHI
ITA 1778/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAKESH GOEL,JAIPUR vs DCIT, CC-25, DELHI
ITA 1777/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RAKESH GOEL,JAIPUR vs DCIT, CC-25, DELHI
ITA 1776/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RAKESH GOEL,JAIPUR vs DCIT, CC-25, DELHI
ITA 1775/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAKESH GOEL,JAIPUR vs DCIT, CC-25, DELHI
ITA 1774/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RAKESH GOEL,JAIPUR vs DCIT, CC-25, DELHI
ITA 1773/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAKESH GOEL,JAPUR vs DCIT, CC-25, DELHI
ITA 1772/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs RISHAB KUMAR LOHIA MEMORIAL TRUST, KANPUR
ITA 1768/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
PAWAN BHATI,NOIDA vs DCIT CIRCLE 5(2)(1) NOIDA, NOIDA
ITA 1755/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
