Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
VIDYA NIKETAN MIDDLE SCHOOL,BAHADUR GARH vs INCOME TAX OFFICER, ROHTAK
ITA 4763/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHASHANK GUPTA HUF,UTTAR PRADESH vs ACIT, CIRCLE 2(1)(1), GHAZIABAD
ITA 4751/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
VINOD KUMAR MADAN,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 4699/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
VINOD KUMAR MADAN,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 4698/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
BALKAR SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, SIRSA, HARYANA
ITA 4697/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
ROHINI RAJDEV,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4618/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
CONSUMER ELECTRONICS AND APPLIANCES MANUFACTURERS ASSOCIATION ,NEW DELHI vs COMMISSIONER OF INCOME TAX (E), NEW DELHI , NEW DELHI
ITA 4543/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CONSUMER ELECTRONICS AND APPLIANCES MANUFACTURERS ASSOCIATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (E), NEW DELHI , NEW DELHI
ITA 4462/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
MOR EDUCATION SOCIETY,KARTAR MEMORIAL SR. SEC. SCHOOL vs ITO EXEMPTION WARD ROHTAK, AAYAKAR BHAWAN
ITA 4419/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
NEXT STEP IN HEALTH EDUCATION AND ENVIRONMENT,G K ENCLAVE GREATER KAILASH vs CIT(EXEMPTION), CIVIC CENTRE MINTO ROAD
ITA 4366/DEL/2026[2025-2026]Status: DisposedITAT DelhiAY 2025-2026
MALTI YADAV,GHAZIABAD vs INCOME TAX OFFICER WARD 2(1)(3) GHAZIABAD, GHAZIABAD
ITA 4097/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RFM VENTURES PRIVATE LIMITED,NOIDA vs ITO WARD 5(2)(2), NOIDA, NOIDA
ITA 4059/DEL/2026[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
VIKRAM TANWAR,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4057/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
MEDIHEALTH INDIA,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 3956/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
SAULAT ALI KHAN,NOIDA, UP vs INCOME TAX OFFICER, WARD - 71(3), DELHI
ITA 3860/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
R N BROTHERS,MUZAFFARNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-15,, DELHI
ITA 3803/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
VANDANA SINGH,GHAZIABAD vs ITO WARD 59(7), DELHI
ITA 3785/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
GEE DEE EDUCATIONAL SOCIETY,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI, NEW DELHI
ITA 3716/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
AASHISH GOEL,GHAZIABAD vs INCOME TAX OFFICER, DELHI
ITA 3524/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
RAKESH,GAAUTAM BUDDHA NAGAR vs ITO, WARD 5(3)(1), NOIDA
ITA 3372/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AJAY KUMAR,PANIPAT vs INCOME TAX OFFICER, WARD- 1, PANIPAT, PANIPAT
ITA 3324/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
GEE DEE EDUCATIONAL SOCIETY,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI, DELHI
ITA 3124/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
RNAM FINLEASE PVT LTD,DELHI vs ITO WARD 20(3), DELHI
ITA 3114/DEL/2026[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S G. B. ENTERPRISES,DELHI vs ITO, WARD-35(5), DELHI
ITA 3028/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SONIA SINGH MANN (LEGAL HEIR OF LATE SHRI RAVINDRA SINGH MANN),DELHI vs ITO, WARD-69(1), DELHI
ITA 3027/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
NEERU SHARMA,DELHI vs ITO, WARD 55(5) , NEW DELHI
ITA 2962/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
JAI PRAKASH THAKUR,VILL- BRAHMOTRA BLOCK - PANDAUL vs WARD 34(1), DELHI, CIVIC CENTRE,NEW DELHI
ITA 2946/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
REKHA BHATIA ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2941/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VIJAYANT BHATIA,DELHI vs AO WARD 34(5), RANGE CODE 49, CIVIC CENTRE
ITA 2846/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ANGAD YADAV,NEW DELHI vs AO 34-7, CIVIC CENTER
ITA 2788/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
