Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

PRAVIN LAVJIBHAI TARSARIA,MUMBAI vs COMMISSIONER OF INCOME TAX-52, MUMBAI, MUMBAI

ITA 8474/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
15/7/2026

PRAVIN LAVJIBHAI TARSARIA,MUMBAI vs COMMISSIONER OF INCOME TAX- 52, MUMBAI, MUMBAI

ITA 8473/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
15/7/2026

PRAVIN LAVJIBHAI TARSARIA,MUMBAI vs COMMISSIONER OF INCOME TAX-52, MUMBAI, MUMBAI

ITA 8472/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
15/7/2026

VINOD BHAGERIA HUF,MUMBAI vs IT ASSESSING OFFICER, WARD 41(4)(4), MUMBAI

ITA 7870/MUM/2025[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
15/7/2026

ACIT-16(2), MUMBAI vs SUNEETA SEKHRI (LEGAL HEIR OF ANMOL GOINDRAM SEKHRI), MUMBAI

ITA 7243/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
15/7/2026

TEJORA TECHNOLOGIES LIMITED,THANE vs DCIT, MUMBAI

ITA 512/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
15/7/2026

JEFFERIES SINGAPORE LTD,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) - 3(1)(1), MUMBAI

ITA 2761/MUM/2024[2015-16]Status: DisposedITAT MumbaiAY 2015-16
15/7/2026

JEFFERIES SINGAPORE LTD,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) - 3(1)(1), MUMBAI

ITA 2760/MUM/2024[2016-17]Status: DisposedITAT MumbaiAY 2016-17
15/7/2026

JEFFERIES SINGAPORE LTD,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) - 3(1)(1), MUMBAI

ITA 2759/MUM/2024[2017-18]Status: DisposedITAT MumbaiAY 2017-18
15/7/2026

JEFFERIES SINGAPORE LTD,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) - 3(1)(1), MUMBAI

ITA 2758/MUM/2024[2018-19]Status: DisposedITAT MumbaiAY 2018-19
15/7/2026

JEFFERIES SINGAPORE LTD,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) - 3(1)(1), MUMBAI

ITA 2757/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
15/7/2026

BARCLAYS MERCHANT BANK ( SINGAPORE ) LTD.,MUMBAI vs JCIT INTERNATIONAL TAXATION 1(2)(1), MUMBAI

ITA 633/MUM/2023[2014-15]Status: DisposedITAT MumbaiAY 2014-15
15/7/2026

SILVER LAND DEVELOPERS P. LTD,MUMBAI vs ACIT CIR 10(2), MUMBAI

ITA 7169/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
15/7/2026

DIAMOND TREE ,DELHI vs ITO WARD - 74 (1), DELHI

ITA 999/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
15/7/2026

DIAMOND TREE ,DELHI vs ITO WARD - 74 (1) , DELHI

ITA 998/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
15/7/2026

CARLSBERG INDIA PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, DELHI

ITA 983/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
15/7/2026

SNB ALUMNI TRUST,NEW DELHI vs CIT EXEMPTION , DELHI

ITA 925/DEL/2026[925]Status: DisposedITAT Delhi
15/7/2026

SNB ALUMNI TRUST ,DELHI vs CIT ( EXEMPTION ) , DELHI

ITA 924/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
15/7/2026

RAHUL TONDON,NOIDA vs ACIT CC-2, DELHI

ITA 802/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
15/7/2026

JOINT COMMISSIONER OF INCOME(OSD), NOIDA vs ACE INFRACITY DEVELOPERS PVT. LTD., NOIDA

ITA 760/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
15/7/2026

COOPERATIVE CANE DEVELOPMENT SOCIETY LTD TITAVI,MUZAFFARNAGAR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI

ITA 758/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
15/7/2026

GYANVEER SINGH,FARIDABAD vs ITO OSD-1, FARIDABAD

ITA 680/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
15/7/2026

UMANG FOUNDATION,DELHI vs ITD, DELHI

ITA 569/DEL/2026[-]Status: DisposedITAT Delhi
15/7/2026

THE INDIAN GOLF UNION,DELHI vs CIT(E), DELHI

ITA 5525/DEL/2026[-]Status: DisposedITAT Delhi
15/7/2026

THE INDIAN GOLF UNION,DELHI vs CIT(E), DELHI

ITA 5524/DEL/2026[-]Status: DisposedITAT Delhi
15/7/2026

THE EARLY CHILDHOOD & CARE EDUCATION ,NEW DELHI vs CIT E, DELHI

ITA 5513/DEL/2026[-]Status: DisposedITAT Delhi
15/7/2026

THE EARLY CHILDHOOD & CARE EDUCATION NEW DELHI,NEW DELHI vs CIT E, DELHI

ITA 5512/DEL/2026[-]Status: DisposedITAT Delhi
15/7/2026

VAIDIK SEWA TRUST,HARYANA vs ITO WARD 2(3),FARIDABAD, HARYANA

ITA 5138/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
15/7/2026

SKINRANGE ADDITION KILLER FOUNDATION,DELHI vs INCOME TAX OFFICER, DELHI

ITA 5078/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
15/7/2026

JYOTI PARKASH SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTIO, ROHTAK, ROHTAK

ITA 5074/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
15/7/2026