Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ACIT CC 2(4) MUMBAI, MUMBAI vs GIRAFFE DEVELOPERS PVT LTD, MUMBAI
ITA 1969/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
KANUBHAI PURSHOTTAM MERCHANT,MUMBAI vs INCOME TAX OFFICER,WARD 19(2)(2),MUMBAI, MUMBAI
ITA 1817/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
DIGNITY LIFESTYLE TRUST,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 1741/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
A N PATEL & OTHERS,LOWER PAREL vs DY COMMISSIONER OF INCOME TAX CIRCLE 22 1 MUMBAI , LALBAUG PAREL
ITA 1597/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DIGNITY LIFESTYLE TRUST,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 1554/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NISHICA IMPEX PVT LTD,MUMBAI vs DY, CIT, CENTRAL CIRCLE -4(4), MUMBAI
ITA 1549/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INDIAN OIL ADANI VENTURES LIMITED (FORMERLY KNOWN AS INDIA OILTANKING LIMITED),MUMBAI vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 15(1)(2), MUMBAI
ITA 1480/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
M/S. LOKMAT MEDIA PRIVATE LIMITED ,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(2)(1), MUMBAI
ITA 1400/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUCHIT KANTILAL LOTIA,MUMBAI vs INCOME TAX OFFICER WARD 19 3 1 MUMBAI, MUMBAI
ITA 120/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT CC 8(3), MUMBAI, MUMBAI vs S D CORPORATION PVT. LTD., MUMBAI
ITA 1113/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT CC 8(3), MUMBAI, MUMBAI vs S D CORPORATION PVT. LTD., MUMBAI
ITA 1112/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT CC 8(3), MUMBAI, MUMBAI vs S D CORPORATION PVT. LTD., MUMBAI
ITA 1111/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT CC 8(3), MUMBAI, MUMBAI vs S D CORPORATION PVT. LTD, MUMBAI
ITA 1110/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
JT. COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI vs HEMENDRA RAMJI VIRA, MUMBAI
ITA 1009/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT CC 5.2, MUMBAI vs AGV CONSULTANTS, MUMBAI
ITA 9516/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
YIELD CONSTRUCTION PRIVATE LIMITED,MUMBAI vs CENTRAL CIRCLE – 6(4), MUMBAI, MUMBAI
ITA 9407/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
YIELD CONSTRUCTION PRIVATE LIMITED,MUMBAI vs CENTRAL CIRCLE – 6(4), MUMBAI, MUMBAI
ITA 9406/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
YIELD CONSTRUCTION PRIVATE LIMITED,MUMBAI vs CENTRAL CIRCLE – 6(4), MUMBAI, MUMBAI
ITA 9405/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
YIELD CONSTRUCTION PRIVATE LIMITED,MUMBAI vs CENTRAL CIRCLE – 6(4), MUMBAI., MUMBAI
ITA 9404/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ALTAF AYUB MEUWA ,MUMBAI vs ITO WARD 2(1), MUMBAI
ITA 9319/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT CC-8(2), MUMBAI, MUMBAI vs ANTIQUE STOCK BROKING LIMITED, MUMBAI
ITA 9307/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
INCOME TAX OFFICER, MUMBAI vs UNITED EDUCATION SOCIETY, MUMBAI
ITA 9303/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
GAUTAM SONAJI PUROHIT,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI , MUMBAI
ITA 8876/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
GAUTAM SONAJI PUROHIT,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI , MUMBAI
ITA 8875/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
GAUTAM SONAJI PUROHIT,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI , MUMBAI
ITA 8874/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs TEJORA TECHNOLOGIES LIMITED, MUMBAI
ITA 884/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
IDRIS SULEMAN MALKANI,MUMBAI vs COMMISSIONER OF INCOME TAX-52, MUMBAI
ITA 8487/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
IDRIS SULEMAN MALKANI,MUMBAI vs COMMISSIONER OF INCOME TAX- 52, , MUMBAI
ITA 8486/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
IDRIS SULEMAN MALKANI,MUMBAI vs COMMISSIONER OF INCOME TAX-52, MUMBAI, MUMBAI
ITA 8485/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PRAVIN LAVJIBHAI TARSARIA,MUMBAI vs COMMISSIONER OF INCOME TAX- 52, MUMBAI, MUMBAI
ITA 8475/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
