Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
GHEVARAM MANGILAL MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 637/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
GHEVARAM MANGILAL MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 636/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
GHEVARAM MANGLILAL MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 635/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
DIPA RAM MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 573/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
DIPA RAM MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 572/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
DIPA RAM MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 571/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
PURVI MANISH VORA,MUMBAI vs ITO 27 (2) (1), NAVI MUMBAI
ITA 5002/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHRI NAGHER DASHA SHRIMALI YUVAK MANDAL,MUMBAI vs ITO, EXEM. WARD 2(3), MUMBAI
ITA 4957/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
INCOME TAX OFFICER WARD 5 3 1 MUMBAI, MUMBAI vs SAI PALACE HOTELS PVT.LTD, MUMBAI
ITA 472/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SPARSH EXPORTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER- 4(3)(1), MUMBAI, MUMBAI
ITA 4584/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SPARSH EXPORTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER- 4(3)(1), MUMBAI, MUMBAI
ITA 4583/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SPARSH EXPORTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER- 4(3)(1), MUMBAI, MUMBAI
ITA 4582/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SPARSH EXPORTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER- 4(3)(1), MUMBAI, MUMBAI
ITA 4581/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SPARSH EXPORTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER- 4(3)(1), MUMBAI, MUMBAI
ITA 4580/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SPARSH EXPORTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER- 4(3)(1), MUMBAI, MUMBAI
ITA 4579/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RUDRAPRATAP TRIPATHI,THANE WEST vs ACIT CENTRAL CIRCLE - 1, THANE WEST
ITA 4151/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RUDRAPRATAP TRIPATHI,THANE WEST vs ACIT CENTRAL CIRCLE - 1, THANE WEST
ITA 4150/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUDIP DILIP SANKHE,PALGHAR vs WARD 42(1)(5), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 3144/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
JWR LOGISTICS PRIVATE LIMITED,RAIGAD vs ACIT CC-5(3), MUMBAI
ITA 3016/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SACHIN KIRTIKUMAR JAIN,MUMBAI vs ITO - 19(3)(1), PIRAMAL CHAMBERS
ITA 2954/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHRI MULUND (E)VARDHMAN STHANAK VASHI JAIN SHRAVAK SANGH,MULUND EAST vs CIT (EXEMPTION), CUMBALLA HILLS
ITA 2935/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SAI BUILDERS AND DEVELOPERS,NAVI MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -27(3), NAVI MUMBAI
ITA 2926/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DAVADA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2744/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DAVADA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2743/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE REV ELIAS BRAZ DIAS TRUST,MUMBAI vs CIT EXEMPTION , MUMBAI
ITA 2737/MUM/2026[NA]Status: DisposedITAT Mumbai
M/S. STOUGHTON STREET TECH LABS PRIVATE LIMITED,MUMBAI vs ITO, WARD 11(2)(1), MUMBAI, AAYAKAR BHAWAN, MUMBAI
ITA 268/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
GOPAL RAMAKRISHNAN,MUMBAI vs DCIT 27(1), NAVI MUMBAI
ITA 2662/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
GOPAL RAMAKRISHNAN,MUMBAI vs DCIT 27(1), NAVI MUMBAI
ITA 2661/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SANJAY NAYAR FAMILY TRUST,MUMBAI vs ITO WARD 22(2)(1), MUMBAI
ITA 2155/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SANJAY NAYAR FAMILY TRUST,MUMBAI vs ITO WARD 22(2)(1), MUMBAI
ITA 2154/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23