WINDSOR MACHINES LTD vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE AND ORS

Trupti 1 903-wp-3483-2026.odt IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 3483 OF 2026 Windsor Machines Limited … Petitioner versus Deputy Commissioner of Income Tax Central Circle 1, Nashik & Ors. … Respondents …… Mr.Dharan V. Gandhi for the Petitioner. Mr.Ashok N. Kotangale with Mr.Pranav Kulkarni and Mr.Mayur Sarode for the Respondent. …….

CORAM : RAVINDRA V. GHUGE, ACJ &

GAUTAM A. ANKHAD, J. DATE : 14 JULY, 2026 P.C.: 1. The learned Advocate for the Petitioner has circulated a praecipe dated 08.07.2026, on instructions from the Petitioner, to withdraw this Petition. The said praecipe is marked as ‘X’ for identification. 2. In view of the above, this Writ Petition is disposed off as withdrawn, on instructions. (GAUTAM A. ANKHAD, J.) (ACTING CHIEF JUSTICE) TRUPTI SADANAND BAMNE Digitally signed by TRUPTI SADANAND BAMNE Date: 2026.07.17 11:28:47 +0530