Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
TAMIL SPORTS & RECREATION CLUB,KARAIKUDI vs ITO, KARAIKUDI
ITA 1912/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
AAHVISHKAAR TRAINING SERVICES PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-1(1), CHENNAI
ITA 1444/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BHAVANI DEVI RAMESH,CHENNAI vs DCIT, NON CORPORATE CIRCLE-7(1), CHENNAI
ITA 1377/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
KILIMANJARO AGRO ENTERPRISES PRIVATE LIMITED,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE-1(1), CHENNAI, CHENNAI
ITA 3043/CHNY/2025[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
ALAGU AIR PRODUCTS PRIVATE LIMITED,COIMBATORE vs DCIT, CORP CIRCLE 1, COIMBATORE
ITA 2771/CHNY/2025[2022-23]Status: DisposedITAT ChennaiAY 2022-23
QLIKTECH INTERNATIONAL AB,SWEDEN vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 720/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
SRI SAHAKARA EDUCATION SOCIETY,BENGALURU vs DEPUTY COMMISIONER OF INCOME-TAX (EXEMPTION), CIRCLE-1, BENGALURU, BENGALURU
ITA 1817/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
NARAYANAPPA DEVARAJU,TIPTUR vs INCOME-TAX OFFICER, WARD - 1, TIPTUR
ITA 1009/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NARAYANAPPA DEVARAJU,TIPTUR vs INCOME-TAX OFFICER, WARD - 1, TIPTUR
ITA 1008/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
PRAVALIKA NAREDDY,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(3), BENGALURU
ITA 3066/BANG/2025[2020 - 2021]Status: DisposedITAT Bangalore
GOPALAN ENTERPRISES ,BENGALURU vs DCIT, TDS, 1(1), BENGALURU
ITA 3020/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
ORACLE CERNER HEALTHCARE SOLUTIONS INDIA PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 5(1)(1), BANGALORE, BANGALORE
ITA 1455/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
HARSHAD GANGJI SHAH,MUMBAI vs INCOME TAX OFFICER WARD 23(1)(1) MUMBAI, MUMBAI
ITA 969/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
HARSHAD GANGJI SHAH,MUMBAI vs INCOME TAX OFFICER WARD 23(1)(1), MUMBAI, MUMBAI
ITA 968/MUM/2026[2012-2013]Status: DisposedITAT MumbaiAY 2012-2013
KASHIBHAI B PATEL CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) , MUMBAI
ITA 4759/MUM/2026[NA]Status: HeardITAT Mumbai
AANAND FOUNDATION ,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4607/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
SARCOMA EDUCATION FOUNDATION,MUMBAI vs ASSESSING OFFICER - EXEMPTION WARD 2 (3), MUMBAI
ITA 4604/MUM/2026[NA]Status: HeardITAT Mumbai
LIONS CLUB OF SOL MUMBAI CHARITABLE TRUST,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4603/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
SARASWATI EDUCATIONAL TRUST ,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4585/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
SMT RUPAWANTI HARISHCHANDRA JAIN WELFARE FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4572/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
PALAK PALASH CHARITABLE FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4520/MUM/2026[NA]Status: HeardITAT Mumbai
ASHA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4295/MUM/2026[2027-2028]Status: HeardITAT MumbaiAY 2027-2028
NEUMEC & SUCHIT ASSOCIATES,MUMBAI vs ACIT CIRCLE 17(1), KAUTILYA BHAVAN,MUMBAI
ITA 2706/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MAHANT CONSTRUCTION LLP,KANDIVALI WEST, MUMBAI vs DY.COMMISSIONER OF INCOME TAX 24(1),MUMBAI, LALBAUG, MUMBAI
ITA 2596/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ANUPAMA RAJ ANANTHAKRISHNAN,BANGALORE vs INCOME TAX OFFICER, WARD 42(1)(1), MUMBAI
ITA 2433/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
LEGRAND NETHERLANDS B.V.,NETHERLANDS vs ACIT (IT) CIRCLE 3(1)(2), MUMBAI
ITA 1882/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MR. SUNIL RATNAKAR GUTTE ,MUMBAI vs DCIT, CENTRAL CIRCLE 4(2), MUMBAI
ITA 185/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MR. SUNIL RATNAKAR GUTTE ,MUMBAI vs DCIT, CENTRAL CIRCLE 4(2), MUMBAI
ITA 184/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
HIMANGI SANJAY PADWAL,KAUTILYA BHAVAN BKC vs ITO WARD 42(2)(3), KAUTILYA BHAVAN BKC
ITA 1722/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
MR. RAJESH SHAMJI FURIA ,MUMBAI vs ITO WD 41(1)(4), MUMBAI
ITA 1672/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19