Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
SUBURBAN DEVELOPERS ,MUMBAI vs DCIT, CIRCLE 19(3), MUMBAI
ITA 130/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KHIMJI DEVA DAKA,VASHI NAVI MUMBAI vs ACIT 28(2), MUMBAI, VASHI NAVI MUMBAI
ITA 1154/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
S F REALTY VENTURES PRIVATE LIMITED,MUMBAI vs ASSESSING OFFICER WARD 11(2)(1), MUMBAI
ITA 1098/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NAVIN KUMAR AGARWAL,MUMBAI vs ITO WARD 22(2)(1), MUMBAI
ITA 1030/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI vs JESUS SUDHIR LALL, MUMBAI
ITA 9308/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MESSRS SIDDHI INVESTMENTS ,MUMBAI vs INCOME TAX OFFICER WARD 32(3)(4), MUMBAI
ITA 9165/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MANEKCHAND PANACHAND TRADING INVESTMENT COMPANY PVT LTD,MUMBAI vs DCIT CIRCLE 5(2)(1), MUMBAI
ITA 8564/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
YASH ENTERPRISES,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA 8490/MUM/2025[2012-23]Status: DisposedITAT MumbaiAY 2012-23
HOTEL MAHALAXMI,MUMBAI vs INCOME TAX OFFICER WARD 24(2)(1), PIRAMAL CHAMBER MUMBAI
ITA 8483/MUM/2025[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
DARODI UTKARSH SAHAKARI PATHPEDI LTD,SHIVAJI NAGAR, GOVANDI vs INCOME TAX OFFICER, WARD 27(1)(1), VASHI
ITA 8319/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
EARNEST MERCANTILE PVT. LTD. ,MUMBAI vs INCOME TAX OFFICER - WARD 1(1)(3) , MUMBAI
ITA 8235/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
S K TRADING COMPANY,MUMBAI vs INCOME TAX OFFICER, WARD - 42(1)(5), MUMBAI
ITA 7616/MUM/2025[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
S K TRADING COMPANY,MUMBAI vs INCOME TAX OFFICER, WARD - 42(1)(5), MUMBAI
ITA 7615/MUM/2025[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
S K TRADING COMPANY,MUMBAI vs INCOME TAX OFFICER, WARD - 42(1)(5), MUMBAI
ITA 7614/MUM/2025[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
MANOJ DE vs HI CHHADVA ,MUMBAIVS.ITO-WARD 20(2)(1), MUMBAI
ITA 7534/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ANIMESH KANJIBHAI PATEL,MUMBAI vs ITO- WARD 19(1)(1), MUMBAI, MUMBAI
ITA 5925/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT-6(1)(2), MUMBAI, MUMBAI vs IMPERIAL CONSULTANTS AND SECURITIES PVT LTD, THANE
ITA 5278/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT(IT)-4(2)(2), MUMBAI vs STANDARD CHARTERED BANK, MUMBAI
ITA 4275/MUM/2025[2005-06]Status: DisposedITAT MumbaiAY 2005-06
STANDARD CHARTERED BANK ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) -4(2)(2), MUMBAI
ITA 4265/MUM/2025[2005-06]Status: DisposedITAT MumbaiAY 2005-06
STANDARD CHARTERED BANK ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) -4(2)(2), MUMBAI
ITA 4264/MUM/2025[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT(IT)-4(2)(2), MUMBAI vs STANDARD CHARTERED BANK, MUMBAI
ITA 4247/MUM/2025[2004-05]Status: DisposedITAT MumbaiAY 2004-05
JT CIT, CENT CIR-7(2), MUMBAI vs M/S. CROSSWIZ TRADING PVT LTD., EARLIER KNOWN AS M/S.BENCO FINANCE AND INVESTMENTS PRIVATE LIMITED, MUMBAI
ITA 2072/MUM/2018[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRI GAU SEWA TRUST,DELHI vs INCOME TAX OFFICER WARD EXEMPTION 2(1), DELHI, DELHI
ITA 5988/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SHRI GAU SEWA TRUST,DELHI vs INCOME TAX OFFICER WARD EXEMPTION 2(1), DELHI, DELHI
ITA 5987/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DCIT CENTRAL CIRCLE-1, NEW DELHI, NEW DELHI vs TVARUR OILS & FATS PRIVATE LIMITED, NEW DELHI
ITA 2863/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
S C NARANG & SONS HUF,DELHI vs ITO WARD 35(1), DELHI
ITA 2855/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KANHAIYA LAL DATWANI,NEW DELHI vs INCOME TAX OFFICER WARD 49(1), CIVIC CENTRE , CIVIC CENTRE, NEW DELHI
ITA 2845/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
PRAKASH KUNDANDAS BAJAJ,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 2797/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAJESH BHARDWAJ,DEHRADUN vs ITO WARD 58(7), NEW DELHI
ITA 2562/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RAJESH BHARDWAJ,DEHRADUN vs ITO WARD 58(7), NEW DELHI
ITA 2561/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
