Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
NIKHAR TRADING PRIVATE LIMITED,KOLKATA vs ITO, WARD 12(1),, KOLKATA
ITA 1148/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
NAMRATA MERCHANTS PVT. LTD.,,KOLKATA vs DCIT, C.C. 3(2),, KOLKATA
ITA 1144/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
PATHIKRIT SENGUPTA,MUMBAI vs ITO, WARD 62(1),, KOLKATA
ITA 1142/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
PATHIKRITI SENGUPTA,POWAI, MUMBAI vs I.T.O., WARD - 62(1), KOLKATA
ITA 1141/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
HIRA LAL DEY,KOLKATA vs I.T.O., WARD - 25(1), KOLKATA
ITA 1139/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
OPTIMIX SECURITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA
ITA 1138/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SULALIT BISWAS,KOLKATA vs ITO, WARD 30(1),, KOLKATA
ITA 1127/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
SURENDRA COMMERCIAL SYNDICATE PRIVATE LIMITED,KOLKATA vs ITO, WARD 1(2),, KOLKATA
ITA 1126/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SHEABLE FOUNDATION,KOLKATA vs CIT (EXEMPTION),, KOLKATA
ITA 1102/KOL/2026[-----]Status: DisposedITAT Kolkata
DILIP KUMAR AGARWAL,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), , KOLKATA
ITA 569/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
DCIT, CC-2(3), KOLKATA vs LUMINO INDUSTRIES LIMITED, KOLKATA
ITA 2971/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
DCIT, CC-2(3), KOLKATA vs LUMINO INDUSTRIES LIMITED, KOLKATA
ITA 2970/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
ITC INFOTECH INDIA LIMITED,KOLKATA vs DCIT, CIRCLE 1(1),, KOLKATA
ITA 2942/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
GAYATRI HALDER,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 25(1), KOLKATA
ITA 2752/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SHIW KANT SHAW,KOLKATA vs ITO WARD 37(3), KOLKATA
ITA 2352/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
KOOLKIDS FASHIONS PVT. LTD.,,KOLKATA vs ITO, WARD 9(1),, KOLKATA
ITA 2292/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
BUILD EARTH DEVELOPERS,SILIGURI vs ITO, WARD 1(2),, SILIGURI
ITA 2153/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
VPT SECURITIES PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(4), KOLKATA
ITA 1146/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
JOTHI CHLORATE,KARAIKAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, TIRUNELVELI
ITA 474/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
VIJAYA RAJ,CHENNAI vs INCOME TAX OFFICER,NON CORPORATE WARD-19(6), CHENNAI
ITA 470/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
NARENDRAN LATHA ,COIMBATORE vs INCOME TAX OFFICER , CHENNAI
ITA 468/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
MEDIHUB SCIENCETEC PVT. LTD.,KANCHEEPURAM vs ITO, KANCHEEPURAM
ITA 3/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
NARENDRAN SENGAMALAI,CHENNAI vs ACIT INTL TAX CIRCLE 2(2), CHENNAI
ITA 266/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
KANDASAMY UMAPATHY,MANNARGUDI vs ITO, WARD-2,, THIRUVARUR
ITA 2490/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
GANPATH JAIN PINKY,CHENNAI vs DCIT, CHENNAI
ITA 2300/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
FOREVER TRUST,CHENNAI vs EXEMPTIOM WARD-1, CHENNAI
ITA 2178/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
C. MANIBARATHI,COIMBATORE vs ITO, NCW-3(1), COIMBATORE
ITA 198/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ABHISHEK FOUNDATION PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORPORATE WARD 1(1), CHENNAI, CHENNAI
ITA 1959/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ABHISHEK FOUNDATION PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORPORATE WARD 1(1), CHENNAI, CHENNAI
ITA 1958/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
DELPHI T vs TECHNOLOGY,CHENNAIVS.DCIT, CHENNAI
ITA 1914/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22