Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,770 total)

SHREE NEMIJIN SEVA TRUST,SHAHIBAUG, AHMEDABAD vs CIT EXEMPTION AHMEDABAD, AHMEDABAD

ITA 1323/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
16/7/2026

SADHU VASWANI MISSION,VADODARA vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD

ITA 1297/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

SADHU VASWANI MISSION,VADODARA vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD

ITA 1296/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

WESTERN RAILWAY WOMENS WELFARE ORGANISATION,VADODARA vs COMMISSIONER OF INCOME TAX,CIT(EXEMPTION), AHMEDABAD

ITA 1149/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

WESTERN RAILWAY WOMENS WELFARE ORGANISATION,VADODARA vs COMMISSIONER OF INCOME TAX, AHMEDABAD

ITA 1123/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

SANKHEDA SARVAJANIK EDUCATION TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1119/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

SANKHEDA SARVAJANIK EDUCATION TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1118/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

SHREE PARAMANAND SWETAMBER MURTIPUJAK JAIN SANGH,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 1112/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

SHRI DASHA MODH VANIK GYANTI MANDALAL,GUJARAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1106/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

SHRADDHA SOCIAL WELFARE AND CHARITABLE TRUST,GUJARAT vs COMMISSIONER OF INCOME-TAX (EXEMPTION), GUJARAT

ITA 1100/AHD/2026[NA]Status: DisposedITAT Ahmedabad
16/7/2026

PRANAM CHARITABLE TRUST,AHMEDABAD vs CIRCLE-1, EXMP., AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 1095/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
16/7/2026

BHARAT HARISINGH SHENGAR,PARLI vs INCOME TAX OFFICER, AURANGABAD

ITA 1324/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
16/7/2026

LOKNIDI VARSHA RAO,PUNE vs INCOME TAX OFFICER WARD 14(3), PUNE

ITA 2574/PUN/2025[2019-20]Status: DisposedITAT PuneAY 2019-20
16/7/2026

ARCHANA SANJAY TEKALE,MAHARASHTRA PUNE vs DELHI, DELHI

ITA 2425/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
16/7/2026

BANKURA POLICE EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,BANKURA vs I.T.O., WARD - 3(1), BANKURA

ITA 952/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
16/7/2026

BANKURA POLICE EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,BANKURA vs I.T.O., WARD - 3(1), BANKURA

ITA 951/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
16/7/2026

JUDICIOUS FINVEST (P) LTD.,KOLKATA vs I.T.O., WARD - 6(2), KOLKATA

ITA 906/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
16/7/2026

QUESTQUEEN NIRMAN LLP,KOLKATA vs I.T.O., WARD - 32(1),, KOLKATA

ITA 70/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
16/7/2026

QUESTQUEEN NIRMAN LLP,KOLKATA vs I.T.O., WARD - 32(1), KOLKATA

ITA 69/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
16/7/2026

B R D MANUFACTURING CO.,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA

ITA 4/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
16/7/2026

SANJAY KUMAR JAISWAL,HOWRAH vs DCIT CIRCLE -46/KOLKATA, KOLKATA

ITA 285/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
16/7/2026

BARIK BISWAS,NORTH TWENTY FOUR PARGANAS vs D.C.I.T., CIRCLE - 49(1),, KOLKATA

ITA 28/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
16/7/2026

TRIPURARI DEALTRADE PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA

ITA 168/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
16/7/2026

ANITA AGARWAL,HOWRAH vs I.T.O., WARD - 46(1), KOLKATA

ITA 1378/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
16/7/2026

ANITA AGARWAL,HOWRAH vs I.T.O., WARD - 46(1), KOLKATA

ITA 1377/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
16/7/2026

ANIL KUMAR PAIK,KOLKATA vs ACIT, CIRCLE 7(1),, KOLKATA

ITA 1178/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
16/7/2026

AMIT KUMAR SAHA,KOLKATA vs ITO, WARD 62(1),, KOLKATA

ITA 1176/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
16/7/2026

B.K. AGRO PRODUCTS,BURDWAN vs I.T.O., WARD - 1(1), BURDWAN

ITA 1165/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
16/7/2026

PRAKASH RANJAN,RANCHI vs WARD 62(1), KOLKATA/, KOLKATA

ITA 1156/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
16/7/2026

INCOME TAX OFFICER, WARD - 1(1), KOLKATA vs GANDHESHWARI TRADERS PRIVATE LIMITED, KOLKATA

ITA 1149/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
16/7/2026