Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
AL IDARTUL KHALILYATU ISLAMIYAH,MAHI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1666/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SWAMI VIVEKANAND CHARITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1664/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE KUMBHANATH KELVANI,BHAVNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1657/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI DEVBHOOMI STHANAKWASI JAIN SANGH,AHMEDABAD vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AHMEDABAD
ITA 1653/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SWA J R AMIN MEMORIAL TRUST,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1645/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SIDDHKSHETRA DIGAMBAR JAIN KOTHI,MEHSANA vs CIT(EXEMPTION), AHMEDABAD
ITA 1641/AHD/2026[N.A]Status: DisposedITAT Ahmedabad
SANAND JAIN SWETAMBAR MURTIPUJAK VISA SHRIMALI GANATI,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1630/AHD/2026[NA]Status: DisposedITAT Ahmedabad
B R FOUNDATION,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1624/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SABALWAD KELAVANI MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1618/AHD/2026[NA]Status: DisposedITAT Ahmedabad
UTTAR SABARKANTHA UCHCHA KELAVNI MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1612/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE HARIBHAI KEVALBHAI PATEL SARVAJANIK HOSPITAL,SABARKANTA vs CIT(EXEMPTION), AHMEDABAD
ITA 1610/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE HARIBHAI KEVALBHAI PATEL SARVAJANIK HOSPITAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD
ITA 1609/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SAURABH EDUCATION TRUST,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1607/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI RAJIV LOCHAN MEMORIAL TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1604/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SHRI SADGURU SANSKAR VIDHYADHAM SAMITI,KHEDA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1531/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE DWARKADHISH GAU SEVA TRUST,GUJARAT vs CIT(EXEMPTION) AHMEDABAD, GUJARAT
ITA 1507/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREESWAMIVIVEKANANDEDUCATION TRUST,VADODARA vs CIT EXEMPTION, AHMEDABAD
ITA 1503/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE DWARKADHISH GAU SEVA TRUST,GUJARAT vs CIT(EXEMPTION) AHMEDABAD, GUJARAT
ITA 1496/AHD/2026[NA]Status: DisposedITAT Ahmedabad
LOKHIT EDUCATION AND CHARITABLE TRUST,BHAVNAGAR vs CIT(EXEMPTION) AHMEDBAD, AHEMEDABAD
ITA 1494/AHD/2026[2025-2026]Status: DisposedITAT AhmedabadAY 2025-2026
SUNHEARRT FOUNDATION,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1480/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SUNHEARRT FOUNDATION,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1479/AHD/2026[NA]Status: DisposedITAT Ahmedabad
BALMUKUND GAU SAVARDHAN TRUST,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1477/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SUN FLOWER EDUCATION TRUST,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1475/AHD/2026[NA]Status: DisposedITAT Ahmedabad
HINDUTVA NAVNIRMAN SANGH,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1469/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SAI PARASRAAM LALWARA CAHRITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1427/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE DIGAMBER JAIN SAMAJ ALKAPURI,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1383/AHD/2026[NA]Status: DisposedITAT Ahmedabad
THE AHMEDABAD HAND SCREEN PRINTING ASSOCIATION,AHMEDABAD vs CA, DLC, (1), AHMEDABAD
ITA 1378/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28
SHREE ARVIND EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1357/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
SHRI JAYNAGAR SWETAMBER MURTIPUJAK JAIN SANGH,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 1355/AHD/2026[NA]Status: DisposedITAT Ahmedabad
HELPING HANDS TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1330/AHD/2026[NA]Status: DisposedITAT Ahmedabad