Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
JAMEA MASJID CHHAPI,CHHAPI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1826/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MAHARAJA FATESINGH MUSEUM TRUST,VADODARA vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1808/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MAHARAJA FATESINGH MUSEUM TRUST,VADODARA vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1807/AHD/2026[NA]Status: DisposedITAT Ahmedabad
IMC OF ITI MANGROL,JUANAGADH vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1776/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SHRI ARIHANTNAGAR VASUPUJYA SWAMI JAIN SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1768/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
ACHARYA SHREE RAJENDRA SURISWARJI JAIN DHARMA PRACHARAK TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1751/AHD/2026[NA]Status: DisposedITAT Ahmedabad
GANGA MAIYA CHARITABLE TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1749/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
GANGA MAIYA CHARITABLE TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1748/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHREE PUNIT SEVA ASHRAM,MANINAGAR vs CIT(EXEMPTION), AHMEDABAD, VEJALPUR
ITA 1744/AHD/2026[NA]Status: DisposedITAT Ahmedabad
AMBAJI KELAVANI MANDAL,AMBAJI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1741/AHD/2026[NA]Status: DisposedITAT Ahmedabad
AMBAJI KELAVANI MANDAL,AMBAJI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1740/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE GURUMAHARAJ PUNYASMRUTI SARVAMANGAL TRUST,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1734/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KAMLI KELVANI MANDAL,KAMALI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1729/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KAMLI KELVANI MANDAL,KAMALI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1728/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE MUNISURVRAT SWAMI JAIN DERASAR PEDHI,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
ITA 1719/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI STHANAKWASI JAIN SANGH JODHPUR,AHMEDABAD vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AHMEDABAD
ITA 1714/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI HANSDEVJI TRUST ESTATE,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
ITA 1706/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI HANSDEVJI TRUST ESTATE,BHARUCH vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1705/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI NARMADA VIBHAG KELAVANI MANDAL,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1702/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI NARMADA VIBHAG KELAVANI MANDAL,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1701/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI GAYATRI VIKAS MANDAL,ANKLESHWAR vs CIT (EXEMPTION), AHMEDABAD
ITA 1698/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI GAYATRI VIKAS MANDAL,ANKLESHWAR vs CIT (EXEMPTION), AHMEDABAD
ITA 1697/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SWAMINARAYAN SAMAJ SEVA TRUST RAJPIPLA,RAJPIPLA vs CIT (EXEMPTION), AHMEDABAD
ITA 1694/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SWAMINARAYAN SAMAJ SEVA TRUST RAJPIPLA,NARMADA vs CIT (EXEMPTION), AHMEDABAD
ITA 1693/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE VASUPUJYA SWAMI JAIN DERASAR,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1688/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MAHAKALI KELVANI MANDAL,MAHERWADA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1684/AHD/2026[NA]Status: DisposedITAT Ahmedabad
BILIYA KELVANI TRUST,BILIYA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1676/AHD/2026[NA]Status: DisposedITAT Ahmedabad
BILIYA KELVANI TRUST,BILIYA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1675/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MOHAN N TOTLANI CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTIONS, AHMEDABAD
ITA 1669/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MOHAN N TOTLANI CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTIONS, AHMEDABAD
ITA 1668/AHD/2026[NA]Status: DisposedITAT Ahmedabad