Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
SHREE RIVERSIDE PARK SWETAMBER MURTIPUJAK JAIN SANGH,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2119/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI MONTA KELVANI MANDAL ,MONTA vs COMMISSONER OF INCOME TAX EXMEPTION , AHMEDABAD
ITA 2062/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028
SHRI PRERANA EDUCATION TRUST AHMEDABAD,AHMEDABAD vs INCOME TAX DEPARTMENT,CIT EXEMPTION, AHMEDABAD
ITA 2050/AHD/2026[2026-2027]Status: DisposedITAT AhmedabadAY 2026-2027
SABARMATI HARIJAN ASHRAM TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2038/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
GUJARAT HARIJAN SEVAK SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2037/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
BRAHM UTKARSH CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTION, AHMEDABAD
ITA 2034/AHD/2026[NA]Status: DisposedITAT Ahmedabad
BRAHM UTKARSH CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTION, AHMEDABAD
ITA 2033/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI MODI SAMAJ VIKAS TRUST ,GIRIRAJ SOCIETY vs CIT(EXEMPTION), AHMEDABAD. , AAYAKAR BHAWAN (VEJALPUR),
ITA 2027/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SMT.URMILABEN NANUBHAI MAJITHIA TRUST,AHMEDABAD, GUJARAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD, GUJARAT
ITA 2013/AHD/2026[NA.]Status: DisposedITAT Ahmedabad
SMT.URMILABEN NANUBHAI MAJITHIA TRUST,AHMEDABAD vs CIT,(EXEMPTION),AHMEDABAD, AHMEDABAD ,GUJARAT
ITA 2012/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SOCIETY FOR ASSISTED REPRODUCTION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1994/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SRI MAIKRUPA EDUCATION TRUST,SABARKANTHA vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1992/AHD/2026[NA]Status: DisposedITAT Ahmedabad
JALARAM SEVA TRUST,MEHSANA vs CIT (EXEMPTIONS), AHMEDABAD
ITA 1986/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
JALARAM SEVA TRUST,MEHSANA vs CIT(EXEMPTIONS)., AHMEDABAD, AHMEDABAD
ITA 1985/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
FRIENDS CARE FOUNDATION,AHEMEDABAD vs CIT(EXAMPTION)-AHMEDABAD, AHEMEDABAD
ITA 1975/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
SARDA EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1972/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHISHUKUNJ,SURENDRANAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1956/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHISHUKUNJ,SURENDRANAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1955/AHD/2026[NA]Status: DisposedITAT Ahmedabad
RURAL DEVELOPMENT AND RESEARCH CENTRE,AHMEDABAD vs INCOMETAX DEPARTMENT CIT EXEMPTION, AHMEDABAD
ITA 1944/AHD/2026[2026-2027]Status: DisposedITAT AhmedabadAY 2026-2027
SHREE KRISHNANAGAR SEVA MANDAL SARVAJANIK TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1942/AHD/2026[-]Status: DisposedITAT Ahmedabad
DINBANDHU CHARITABLE HOSPITAL TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1927/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
DINBANDHU CHARITABLE HOSPITAL TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1926/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SHREE VISHWA EDUCATION TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1867/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHREE NAVYUG EDUCATION TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1865/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHRI SAI SEVA KELAVANI TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1862/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
KHADI GRAMODHYOG PRAYOG SAMITI,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1856/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
APARADH PRATIBANDHAK TRUST,AHMEDABAD vs CIT( EXEM.), AHMEDABAD, AHMEDABAD
ITA 1854/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI AGARWAL SARWAJANIK DHARAMSHALA AMIRGADH,AMIRGADH, BANASKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1849/AHD/2026[AAMTS9817K]Status: DisposedITAT Ahmedabad
MADRESA ISLAMIYA DARUL ULOOM CHHAPI,CHHAPI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1830/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MADRESA BUILDING TRUST CHHAPI,CHHAPI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1829/AHD/2026[NA]Status: DisposedITAT Ahmedabad
