Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
RAJESH AGRAWAL,MUZAFFARPUR vs DCIT ACIT CEN CIR MUZ, MUZAFFARPUR
ITA 326/PAT/2025[2021-22]Status: DisposedITAT PatnaAY 2021-22
RAJESH AGRAWAL,MUZAFFARPUR vs DCIT ACIT CEN CIR MUZ, MUZAFFARPUR
ITA 325/PAT/2025[2020-21]Status: DisposedITAT PatnaAY 2020-21
RAJESH AGRAWAL,MUZAFFARPUR vs DCIT ACIT CEN CIR MUZ, MUZAFFARPUR
ITA 324/PAT/2025[2019-20]Status: DisposedITAT PatnaAY 2019-20
RAJESH AGRAWAL,MUZAFFARPUR vs DC ACIT CEN CIR MUZ, MUZAFFARPUR
ITA 323/PAT/2025[2018-19]Status: DisposedITAT PatnaAY 2018-19
RAMBHAROSI AND COMPANY,SAWAI MADHOPUR vs ITO WARD 1, SAWAI MADHOPUR
ITA 160/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER, AJMER vs ASHOK KUMAR PASARI, BEAWAR
ITA 158/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
TISTABENE RETAILS LLP,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
ITA 149/JPR/2026[2021-22]Status: DisposedITAT JaipurAY 2021-22
RAJENDRA DAGA,JAIPUR vs ITO WD 1(3), JPR, JAIPUR.
ITA 141/JPR/2026[2015-16]Status: DisposedITAT JaipurAY 2015-16
TAJ MOHD,JAIPUR vs INCOME TAX OFFICER, WD 2(3), JAIPUR
ITA 4/JPR/2025[2011-12]Status: HeardITAT JaipurAY 2011-12
AMARJIT SINGH, SIRSA,SIRSA vs JAO THE INCOME TAX OFFICER WARD-1 SIRSA, SIRSA
ITA 195/CHANDI/2026[2013-2014]Status: DisposedITAT ChandigarhAY 2013-2014
KARAMJEET KAUR, YAMUNA NAGAR,YAMUNA NAGAR vs INCOME TAX OFFICER WARD-3, YAMUNA NAGAR, YAMUNA NAGAR
ITA 1420/CHANDI/2026[2012-2013]Status: DisposedITAT ChandigarhAY 2012-2013
KASHMIR SINGH,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-2, YAMUNA NAGAR, YAMUNA NAGAR
ITA 1410/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
MAKHAN SINGH,MOHALI vs ITO, MOHALI
ITA 1313/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
SARTAJ GILL,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CHANDIGARH , CHANDIGARH
ITA 1280/CHANDI/2026[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
INCOME TAX OFFICER, SIRHIND vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 1271/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
INCOME TAX OFFICER, SIRHIND vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 1270/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
INCOME TAX OFFICER, SIRHIND vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 1269/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
NAVJIVAN EDUCATION AND CHARITABLE TRUST,RAJKOT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 539/AHD/2026[-]Status: DisposedITAT Ahmedabad
SHRI GAU SEVA JAGRUTI TRUST MAKHANIYA,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2309/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MANISHA CHARITABLE TRUST, AHMEDABAD,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2294/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MANISHA CHARITABLE TRUST, AHMEDABAD,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2293/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MINAXI DALIT SAKHI MANDAL,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2273/AHD/2026[N.A]Status: DisposedITAT Ahmedabad
NIHAR CHARITABLE TRUST ,RANIP vs CIT(EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 2259/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE SWAMINARAYAN SEVA TRUST,AHMEDABAD vs CIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 2252/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREEJI SEVA TRUST,GANDHINAGAR vs CIT EXEMPTION ,AHMEDABAD, AHMEDABAD
ITA 2232/AHD/2026[NA]Status: DisposedITAT Ahmedabad
AHMEDABAD MARTHOMA CHERITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION) - WARD 1, AHMEDABAD
ITA 2226/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
KHALSA EDUCATION TRUST ,AHMEABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2221/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KHALSA EDUCATION TRUST ,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2220/AHD/2026[NA]Status: DisposedITAT Ahmedabad
JAY MANGAL MA DHAM CHARITABLE TRUST BHAGUDA,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 2179/AHD/2026[NA]Status: DisposedITAT Ahmedabad
JAY MANGAL MA DHAM CHARITABLE TRUST BHAGUDA,BHAVNAGAR. vs CIT(EXEMPTION), AHMEDABAD
ITA 2178/AHD/2026[NA]Status: DisposedITAT Ahmedabad
