Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
JOGESHWARI KELWANI MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5079/MUM/2026[NOT APPLICABLE]Status: HeardITAT Mumbai
ANUYOG SHIKSHAN SANSTHA,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5064/MUM/2026[not applicable]Status: HeardITAT Mumbai
ANUYOG SHIKSHAN SANSTHA,BANDRA EAST vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 5063/MUM/2026[NOT APPLICABLE]Status: HeardITAT Mumbai
BOMBAY MASONIC BENEVOLENT FUND,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4875/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
KANNADA BHAVAN EDUCATION SOCIETY,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4847/MUM/2026[2025-26]Status: HeardITAT MumbaiAY 2025-26
KANNADA BHAVAN EDUCATION SOCIETY,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4846/MUM/2026[2025-26]Status: HeardITAT MumbaiAY 2025-26
SOCIETY OF FRIARS MINOR,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 4845/MUM/2026[2025-26]Status: HeardITAT MumbaiAY 2025-26
ARTS & CRAFTS EDUCATION SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4758/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
ARTS & CRAFTS EDUCATION SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4757/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
ZAVERCHAND MANEKCHAND (STHAPIT) SAURASHTRA KHADAYATA VANIK SAHAYAKA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4728/MUM/2026[2026]Status: DisposedITAT Mumbai
ARTISTS CENTRE,MUMBAI vs ITO EXEMPTIONS, MUMBAI
ITA 4712/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ARTISTS CENTRE,MUMBAI vs ITO EXEMPTION, MUMBAI
ITA 4652/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
NEHA KARAN MOTWANI,MUMBAI vs INCOME TAX OFFICER – 34(3)(2), MUMBAI
ITA 4342/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
RAJPUT OLDAGE HOME AND EDUCATIONAL CHARITABLE TRUST ,MUMBAI vs ITO EXE WARD 2(2), MUMBAI
ITA 4284/MUM/2026[N.A ]Status: DisposedITAT Mumbai
RAJPUT OLDAGE HOME AND EDUCATIONAL CHARITABLE TRUST,MUMBAI vs ITO WARD 2(2), MUMBAI
ITA 4283/MUM/2026[N.A]Status: DisposedITAT Mumbai
JAANVI PRATIK KISHNANI,KALYAN vs ITO WARD 2(2), KALYAN
ITA 4259/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
THE WATCH TOWER BIBLE AND TRACT SOCIETY OF INDIA ,BYCULLA vs ASST. COMMISSIONER OF INCOME TAX EXEMPTIONS CIRCLE 2 MUMBAI , MUMBAI
ITA 3664/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ABDUL JILANI BADAL KHAN,MUMBAI vs ITO, WARD 27(1)(1), MUMBAI, NAVI MUMBAI
ITA 3630/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SEEMA HASMUKH SHAH,MUMBAI vs INCOME TAX OFFICER ,WARD 41(4)(4), MUMBAI
ITA 3448/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
SEEMA HASMUKH SHAH,MUMBAI vs INCOME TAX OFFICER,WARD 41(4)(4), MUMBAI, MUMBAI
ITA 3447/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
UNNAT NAGAR CHS LTD.,MUMBAI vs PCIT-41, MUMBAI, MUMBAI
ITA 2901/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
CHILD SAVE FOUNDATION,GHATKOPAR vs CIT (EXEMPTION), MUMBAI
ITA 2750/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SITA RAM MEENA INCOME TAX OFFICER -9(1)(1), MUMBAI, MUMBAI vs DIVYA ARUN GORADIA, MUMBAI
ITA 1702/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SITA RAM MEENA INCOME TAX OFFICER -9(1)(1), MUMBAI, MUMBAI vs DIVYA ARUN GORADIA, MUMBAI
ITA 1701/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRI SAIBABA CHARITABLE TRUST,THANE vs INCOME TAX OFFICER EXEMPTIONS WARD, THANE
ITA 1462/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
SHRI SAIBABA CHARITABLE TRUST,THANE vs INCOME TAX OFFICER (EXEMPTIONS), THANE
ITA 1461/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
MALLIKARJUN BASAWANAPPA PANDERAGERA,MUMBAI vs INCOME TAX OFFICER WARD 28(2)(1), MUMBAI
ITA 1351/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SHRI ANDHERI KVO SEVA SAMAJ,MUMBAI vs ASSESSING OFFICER, EXEM. WARD 2(3), MUMBAI
ITA 1324/MUM/2026[NOT APPLICABLE]Status: DisposedITAT Mumbai
SHRI ANDHERI KVO SEVA SAMAJ,MUMBAI vs ASSESSING OFFICER, EXEM. WARD 2(3), MUMBAI
ITA 1252/MUM/2026[NOT APPLICABLE]Status: DisposedITAT Mumbai
AMBO VIHAR BUILDING NO-7 CO-OPERATIVE HOUSING SOCIETY LIMITED,VIRAR WEST vs INCOME TAX OFFICER, WARD 4(1), THANE, THANE
ITA 9176/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
