Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
DCIT CC 8(2),MUMBAI, MUMBAI vs TURAKHA FERROMET PRIVATE LIMITED, MUMBAI
ITA 9126/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LALIT M NEPANI HUF ,MUMBAI vs INCOME TAX OFFICER WARD 4(1)(1), MUMBAI
ITA 7752/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DY. COMMISSIONER OF INCOME-TAX-1(1)(1), MUMBAI, MUMBAI vs M/S. HINDUSTAN PETROLEUM CORPORATION LIMITED, MUMBAI
ITA 3865/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
INCOME TAX OFFICER, WARD-48(1), NEW DELHI, DELHI vs RITU JAIN, DELHI
ITA 962/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
JASMINE SINGH,TEXAS, USA vs INCOME TAX OFFICER, DELHI
ITA 845/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
LAKSHMAN DASS,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 6049/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ESCORTS SPORTS CLUB,FARIDABAD vs INCOME TAX OFFICER EXEMPTION WARD, FARIDABAD
ITA 5912/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
BANARSI DAS BANGA CHARITABLE TRUST,DELHI vs CIT (EXEMPTION), DELHI
ITA 5102/DEL/2026[not applicable]Status: DisposedITAT Delhi
MARGOOB ALI,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD-3(1)(2), MUZAFFARNAGAR
ITA 4683/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
NITI RANJAN, DCIT, EXEMPTION CIRCLE, GZB, GHAZIABAD vs JYOTI EDUCATIONAL SOCIETY (REG), NOIDA
ITA 3951/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
GEETA SHARMA,BALLABGARH vs THE INCOME TAX OFFICER, WARD -35(1), DELHI, NEW DELHI
ITA 3818/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHAILESH KUMAR,DELHI vs ACIT CIRCLE 43(1), NEW DELHI
ITA 3786/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MAMTA KANWAL,DELHI vs WARD 1(3), FBD, FARIDABAD
ITA 3766/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
HARJEET SINGH,RAMPUR vs ITO, RAMPUR
ITA 3762/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
ARUN TYAGI,NEW DELHI vs INCOME TAX OFFICER, WARD 29(1), DELHI, DELHI
ITA 3749/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
KHEM SINGH,DELHI vs ITO WARD 67(7), NEW DELHI
ITA 3712/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
KRISHI UTPADAN MANDI SAMITI BILSI,BADAYUN, UTTAR PRADESH vs ITO-2(3), BADAYUN-1, BADAYUN, UTTAR PRADESH
ITA 3662/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
PARVATI DEVI EDUCATIONAL SOCIETY,NEW DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(4), DELHI, NEW DELHI
ITA 3654/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SUMAN KUMAR,IITL NIMBUS THE HYDE PARK,SECTOR- vs ITO WARD 5(3)(4), G BUDH NAGAR
ITA 3653/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
OM WATI,DELHI vs ASSESSING OFFICER / NFASC, DELHI
ITA 3431/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
AMIT KUMAR TYAGI,DELHI vs ITO, CIVIC CENTRE, DELHI
ITA 3412/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ASHISH CHHOKER,SAMALKHA vs INCOME TAX OFFICER WARD - 1, PANIPAT
ITA 3282/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AMBICA STEELS LIMITED,DELHI vs DCIT, CC 28, DELHI
ITA 3054/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
AMBICA STEELS LIMITED,DELHI vs DCIT CC -28, DELHI
ITA 3053/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AMBICA STEELS LIMITED,DELHI vs DCIT CC-28, DELHI
ITA 3052/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
AMBICA STEELS LIMITED,DELHI vs DCIT, CC-28, DELHI
ITA 3051/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
AMBICA STEELS LIMITED,DELHI vs DCIT CC-28, DELHI
ITA 3050/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SANJAY GAS SERVICES,HISAR vs ITO WARD 1, HISAR
ITA 3046/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SH. RAHUL DHINGRA (HUF),DELHI vs ITO, WARD-49(1), DELHI
ITA 3041/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VICHAR VINIMAY NYAS,GURGAON vs CIT EXEMPTIONS, CHANDIGARH
ITA 2990/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27