Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
VICHAR VINIMAY NYAS ,GURGAON vs CIT EXEMPTIONS , CHANDIGARH
ITA 2989/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1), DELHI vs P. C. GLOBAL MERCHANDISING PVT LTD , DELHI
ITA 2988/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
VIRENDER SINGH,DELHI vs ASSESSING OFFICER, DELHI
ITA 2957/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
NEERAJ KUMAR & SONS HUF,DELHI vs DCIT CIRCLE 58(1), DELHI, DELHI
ITA 2889/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SBHSS FOUNDATION,NEW DELHI vs CIT(E), DELHI
ITA 2870/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SBHSS FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 2869/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
TECHNOFAB ENGINEERING LIMITED, THROUGH ITS RESOLUTION PROFESSIONAL MR. ATUL MITTAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7, DELHI, NEW DELHI
ITA 2866/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
TECHNOFAB ENGINEERING LIMITED, THROUGH ITS RESOLUTION PROFESSIONAL MR. ATUL MITTAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7, DELHI, NEW DELHI
ITA 2865/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
GLOBE GROUND INDIA PVT LTD,,DELHI vs ACIT, CIRCLE 10(1), DELHI
ITA 2817/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
GLOBE GROUND INDIA PVT LTD,DELHI vs ACIT, CIRCLE 10(1), DELHI
ITA 2816/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GOYAL EDUCATIONAL AND WELFARE SOCIETY,FARIDABAD vs CIT EXEMPTION, CHANDIGARH
ITA 2814/DEL/2026[-]Status: DisposedITAT Delhi
RAJESH KUMAR, NEW DELHI vs PARAS GOEL, DELHI
ITA 2803/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
UMAR FAROOQ,SAHARANPUR vs JAO, INCOME TAX OFFICE, SAHARANPUR
ITA 2801/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ADITYA BHARADWAJ,NEW DELHI vs INCOME TAX OFFICER ,WARD 54 (1), DELHI
ITA 2800/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
INCOME TAX OFFICER, WARD-1, PANIPAT , PANIPAT vs NAVEEN RATHI, PANIPAT
ITA 2618/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
CHANDER MOHAN SINGH THAKARAN,GHAZIABAD vs ADDL/JCIT(A) HYDERABAD, HYDERABAD
ITA 2488/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
UMA SHANKAR HUF,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2408/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
LIFESTYLE BUILDCON PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, NEW DELHI
ITA 2154/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
SWAMI DAYANAND EDUCATIONAL TRUST,GURGAON vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 2123/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
UNIVERSITY COLLEGE OF MEDICAL SCIENCES,DELHI vs OFFICE OF THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE EXEMP 2(1), DELHI, CIVIC CENTRE,NEW DELHI
ITA 1844/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
MAMTA SOLANKI,POOTH KALAN, DELHI vs INCOME TAX OFFICER (ITO), WARD-36(1), DELHI, CIVIC CENTRE, NEW DELHI
ITA 1841/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SPICETECH SYSTEM PVT. LTD. ,DELHI vs DCIT CIRCLE 22 (2), NEW DELHI
ITA 1829/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
SMT. MANJU ,DELHI vs ITO WARD 44 (5), DELHI
ITA 1828/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PARTYAKSH SHARMA,FARIDABAD vs ITO WARD 28(1), NEW DELHI
ITA 1813/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
NUEVO NEXTRA DEVELOPERS PRIVATE LIMITED ,DELHI vs DCIT CENTRAL CIRCLE 13 , DELHI
ITA 1784/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KARMIC ENERGY PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 14(2), DELHI
ITA 1681/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
LAKSHMI VATIKA LIMITED ,NEW DELHI vs ITO WARD 15 (1) , NEW DELHI
ITA 1450/DEL/2026[2009-10]Status: DisposedITAT DelhiAY 2009-10
LAKSHMI VATIKA LIMITED ,NEW DELHI vs ITO WARD 15 (1) , NEW DELHI
ITA 1449/DEL/2026[2008-09]Status: DisposedITAT DelhiAY 2008-09
LAKSHMI VATIKA LIMITED ,DELHI vs ITO WARD 15 (1) , NEW DELHI
ITA 1448/DEL/2026[2008-09]Status: DisposedITAT DelhiAY 2008-09
LAKSHMI VATIKA LIMITED ,DELHI vs ITO WARD 4 (3) , NEW DELHI
ITA 1447/DEL/2026[2006-07]Status: DisposedITAT DelhiAY 2006-07
