Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
KAICHETTY SUBRAMANI RAVI,VELLORE vs ITO WARD 3, VELLORE
ITA 370/CHNY/2026[2016-17]Status: FixedITAT ChennaiAY 2016-17
KARALAN ARUL KUMAR,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL
ITA 1968/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
KARALAN ARUL KUMAR,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL
ITA 1967/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
KARALAN ARUL KUMAR,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL
ITA 1966/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
KARALAN ARUL KUMAR,NAMAKKAL vs ITO, WARD-1,, NAMAKKAL
ITA 1965/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TITAN COMPANY LIMITED, CHENNAI
ITA 1918/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
THE TIRUCHIRAPALLI DISTRICT CENTRAL COOP BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRCHY
ITA 1108/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OP BANK LTD.,TRICHY vs DCIT, CIRCLE-1(1), TRICHY
ITA 1107/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OP BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRICHY
ITA 1106/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
THE TIRUCHIRAPALLI DISTRICT CENTRAL COOP BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRICHY
ITA 1105/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OP. BANK LTD.,TRICHY vs ACIT, CIRCLE-1(1), TRICHY
ITA 1104/CHNY/2026[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TRICHIRAPPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.,TRICHY vs ACIT CIRCLE 1, TRICHY
ITA 748/CHNY/2019[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT CIRCLE 1, TRICHY vs TIRUCHIRAPPALLI DISTRICT CENTRAL CO-OP. BANK LTD., TRICHY
ITA 2069/CHNY/2018[2013-14]Status: DisposedITAT ChennaiAY 2013-14
TRICHIRAPPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE 1, TRICHY
ITA 2873/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT CIRCLE 1 , TRICHY vs TIRUCHIRAPPALLI DISTRICT CENTRAL CO-OP BANK LTD. , TIRUCIRAPPALLI
ITA 1669/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT CIRCLE 1 , TRICHY vs TIRUCHIRAPPALLI DISTRICT CENTRAL CO-OP BANK LTD. , TIRUCIRAPPALLI
ITA 1668/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TRICHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE I , TRICHY
ITA 1561/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
TRICHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE I , TRICHY
ITA 1560/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
TRICHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,TRICHY vs ACIT CIRCLE I , TRICHY
ITA 1559/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
GRAMA VIDYODAYA SANGHA (REGD),NARASIPURA vs INCOME TAX OFFICER, EXEMPTIONS WARD, MYSORE
ITA 2173/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MANBA FINANCE LTD ,MULUND (WEST) vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 5(2), MUMBAI, BANDRA KURLA COMPLEX, BANDRA
ITA 591/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
MARIWALA HEATLH FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5857/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
MARIWALA HEALTH FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5856/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
MADHAVI RAKSHA SANKALPA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS)-CIRCLE 2, MUMBAI, MUMBAI
ITA 5538/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
MANBA FINANCE LTD,MULUND (WEST) vs THE ACIT, CENTRAL CIRCLE 5(2), MUMBAI, BANDRA KURLA COMPLEX, BANDRA
ITA 531/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
CENTRE FOR SOCIAL AND BEHAVIOUR CHANGE COMMUNICATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5186/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
SHRI SWAMINARAYAN SEVA TRUST,VAPI vs INCOME TAX OFFICER, EXEMPTION WARD 2(3), MUMBAI., MUMBAI
ITA 5150/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
JOGESHWARI KELWANI MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5147/MUM/2026[Not Applicable]Status: HeardITAT Mumbai
SHRI SWAMINARAYAN SEVA TRUST,VAPI vs INCOME TAX OFFICER, EXEMPTION WARD 2(3), MUMBAI, MUMBAI
ITA 5145/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
CENTRE FOR SOCIAL AND BEHAVIOUR CHANGE COMMUNICATION ,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5080/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
