Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
BHARATHI NADIMINTI,VISAKHAPATNAM vs ITO, WARD 2(1), VISAKHAPATNAM
ITA 175/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
VIJAYA RAGAVA SAI KUMAR JANNUMAHANTY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 834/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
GUMMIDI SANDHYA RANI,VIJAYANAGARAM vs INCOME-TAX OFFICER, WARD-1, VIJAYANAGARAM
ITA 820/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
WINFIELD ESTATES PRIVATE LIMITED,VIJAYAWADA vs DCIT, CIRCLE-1(1), VIJAYAWADA
ITA 688/VIZ/2025[2018-19q]Status: DisposedITAT Visakhapatnam
MANJU VANI CHIGURUPATI,VIJAYAWADA vs ACIT, CIRCLE-2(1), VIJAYAWADA
ITA 687/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
SURYAPRABHA POOSAPATI,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 684/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
RAVINDRA BHARATHI EDUCATIONAL SOCIETY,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 586/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
USHA DEVI,FAIZABAD vs INCOME TAX OFFICER-II, FAIZABAD
ITA 228/LKW/2026[2011-12]Status: DisposedITAT LucknowAY 2011-12
DCIT, LUCKNOW vs DR R M LOHIA INSTITUTE OF MEDICAL SCIENCES (PAN-AAATD9802F), LUCKNOW
ITA 957/LKW/2025[2020-21]Status: DisposedITAT LucknowAY 2020-21
ACIT(E), LUCKNOW vs M/S BABU YUVRAJ SINGH SEWA SANASTHAN, FATEHPUR
ITA 263/LKW/2020[2014-15]Status: DisposedITAT LucknowAY 2014-15
DAKSHABEN JAYENDRA MODI,GHANDHINAGAR vs WARD 1 , GANDHINAGAR, GANDHINAR
ITA 685/AHD/2026[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
RAMBACHAN SHRIRAMU MORIYA,UNJHA vs ITO WD 1, PATAN, PATAN
ITA 1226/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
HIRAL DARSHAN SHAH,AHMEDABAD vs THE ITO, WARD 1, NADIAD, NADIAD
ITA 1224/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
BABUBHAI PRAJAPATI,MEHSANA vs THE ITO, WARD 1, MEHSANA, MEHSANA
ITA 1222/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
BABUBHAI PRAJAPATI,MAHESANA vs THE ITO, WARD 1, MEHSANA, MEHSANA
ITA 1221/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
BHARAT KUMAR KANTILAL SHAH,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1218/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
BHARAT KUMAR KANTILAL SHAH,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1217/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
HARISH JAYANTILAL SHUKLA,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1215/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
HARISH JAYANTILAL SHUKLA,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1214/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
MAHENDRAKUMAR NAROTTAMDAS PATEL,PATAN vs THE ITO, WARD 1, PATAN, PATAN
ITA 1213/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
MAHENDRAKUMAR NAROTTAMDAS PATEL,PATAN vs THE ITO, WARD 1, PATAN, PATAN
ITA 1212/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
LINDE ENGINEERING INDIA PVT. LTD.,VADODARA vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 2606/AHD/2025[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
SATYAM VISHINDAS MATREJA LEGAL HEIR OF LATE VISHINDAS JETHANAND MATREJA,AHMEDABAD vs NFAC, DELHI PRESENT JURIS.- THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 2552/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
MADHVI RAMESHBHAI BAVLECHA,BHAVNAGAR vs THE ITO, WARD-1(8), BHAVNAGAR
ITA 2372/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
AATMIYA INDANE,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 2289/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
VINODCHANDRA CHIMANLAL BAROT,ANAND vs ASSESSMENT UNIT JURIS AO-THE ITO, WARD-1, ANAND
ITA 2164/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
MITULKUMAR PRAVINCHANDRA GOHEL,AHMEDABAD vs THE ITO, WARD-6(1)(1), AHMEDABAD
ITA 2144/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
KLOECKNER DESMA MACHINERY P. LTD.,,AHMEDABAD vs THE DY. CIT., CIRCLE-2(1)(2),, AHMEDABAD
ITA 555/AHD/2017[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
KLOECKNER DESMA MACHINERY PVT. LTD.,,AHMEDABAD vs THE ACIT, CIRCLE-2(1)(2),, AHMEDABAD
ITA 2579/AHD/2017[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
THE ACIT, CIRCLE-2(1)(2),, AHMEDABAD vs KLOECKNER DESMA MACHINERY PVT. LTD.,, AHMEDABAD
ITA 2322/AHD/2017[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
