Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
MANAKI NATUNG,SEPPA vs INCOME TAX OFFICER, TEZPUR
ITA 365/GTY/2025[2022-2023]Status: DisposedITAT GuwahatiAY 2022-2023
MANAKI NATUNG,SEPPA vs INCOME TAX OFFICER, TEZPUR
ITA 364/GTY/2025[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
KRISHNA OILS AND CHEMICALS PRIVATE LIMITED,DELHI vs ITO WARD 2 DIMAPUR, DIMAPUR
ITA 318/GTY/2025[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
SEPTY PHARMACEUTICALS PRIVATE LIMITED,RANGIA vs DCIT/ACIT CIR-1, GUWAHATI, GUWAHATI
ITA 309/GTY/2025[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK
ITA 599/CTK/2025[2017-18]Status: DisposedITAT CuttackAY 2017-18
SAMBALPUR DEVELOPMENT AUTHORITY,SAMBALPUR vs DEPUTY COMMISSSIONER OF INCOME TAX, CIRCLE-1(1), SAMBALPUR
ITA 592/CTK/2025[2012-13]Status: DisposedITAT CuttackAY 2012-13
PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK
ITA 587/CTK/2025[2015-16]Status: DisposedITAT CuttackAY 2015-16
PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK
ITA 581/CTK/2025[2014-15]Status: DisposedITAT CuttackAY 2014-15
PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK
ITA 580/CTK/2025[2013-14]Status: DisposedITAT CuttackAY 2013-14
WESTWELL BIO REFINERIES PVT LTD,PATNA vs PCIT (CENTRAL), PATNA, PATNA
ITA 305/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
UPPALAPATI SUBBALAKSHMI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
ITA 78/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
SAMBA SIVA RAO BOBBA,KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
ITA 73/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
CHANTI GONDI,GANNAVARAM vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
ITA 65/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
PRASAD MALLAMPATI,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), VIJAYAWADA
ITA 62/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
PRASAD MALLAMPATI,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), VIJAYAWADA
ITA 61/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
PRASAD MALLAMPATI,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), VIJAYAWADA
ITA 60/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
G N MANGA RAJU,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 56/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
VIJAYA RAGAVA SAI KUMAR JANNUMAHANTY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 50/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
SURESH TUMATI,NARASARAOPET vs INCOMETAX OFFICER, WARD-1, NARASARAOPET
ITA 252/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
KISSAN CHILLIES TRADING COMPANY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNUTR
ITA 248/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
KISSAN CHILLIES TRADING COMPANY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 247/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
ASACIT, O/O ITO, WARD-2(1),, VISAKHAPATNAM vs MOHANARAO VADDI, VISAKHAPATNAM
ITA 243/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
SRI VENUGOPALA PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,KAMARAJUPETA vs ITO, WARD 2(1),, RAJAHMUNDRY
ITA 234/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
BHULAKSHMI PATURI,CHEVURU vs ITO, WARD 1,, GUDIVADA
ITA 229/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
YERRAMANENI APARNA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR, GUNTUR
ITA 215/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
YERRAMANENI APARNA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR, GUNTUR
ITA 214/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
YERRAMANENI APARNA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR, GUNTUR
ITA 213/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
SANIKOMMU RAVI SHANKAR REDDY,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR. , GUNTUR
ITA 188/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
VENKATA SRINUVASA RAO KOTLA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), VISAKHAPATNAM
ITA 180/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
RANGAMMA DASARI,GUDIWADA vs ITO, GUDIWADA
ITA 177/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
