Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
THE VALSAD SARVAJANIK EDUCATION SOCIETY,VALSAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 896/SRT/2026[NON-N]Status: DisposedITAT Surat
SEVA YAGNA TRUST KADOD,BARDOLI vs CIT (EXEMPTION), AHMEDABAD
ITA 726/SRT/2026[NA]Status: DisposedITAT Surat
HEJMADI DINESH KOTIAN,SURAT vs COMISSIONER OF INCOME TAX (APPEALS), SURAT
ITA 568/SRT/2026[2010-2011]Status: DisposedITAT SuratAY 2010-2011
ASHOKCHANDRA CHANDULAL GHEEWALA,BHARUCH vs ITO WARD 1(1), BHARUCH, BHARUCH,GUJARAT
ITA 434/SRT/2026[2021-22]Status: DisposedITAT SuratAY 2021-22
ASHOKCHANDRA CHANDULAL GHEEWALA,BHARUCH vs ITO WARD 1(1), BHARUCH, BHARUCH,GUJARAT
ITA 433/SRT/2026[2020-2021]Status: DisposedITAT SuratAY 2020-2021
SHREE BARDOLI KSHATRIYA SAMAST PANCH,BARDOLI,SURAT vs CIT(EXEMPTION)AHMEDABAD, SURAT
ITA 313/SRT/2026[2025-2026]Status: DisposedITAT SuratAY 2025-2026
ANVISTAR TRADELINK PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER 1(1)(1), SURAT
ITA 735/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
M/S EXOTIC JEWELS,SURAT vs ITO, WARD 2(3)(7), SURAT
ITA 391/SRT/2025[2008-09]Status: DisposedITAT SuratAY 2008-09
INSTITUTE OF HOTEL MCTDAN,MAWKASIANG ,MAWDIANGDIANG SHILLONG vs ITO W-2 SHILLONG, MAHATMA GANDHI ROAD,
ITA 74/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
TECHI TAYO,ARUNACHAL PRADESH vs INCOME TAX OFFICER, NORTH LAKHIMPUR
ITA 333/GTY/2026[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
RUNJUN GOGOI,LAKHIMPUR vs INCOME TAX OFFICER, WARD-1, JORHAT, JORHAT
ITA 319/GTY/2026[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
SANJAY AGITOK SANGAMA,BOKMAGRE vs ITO W-2 SHILLONG, SHILLONG
ITA 308/GTY/2026[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
SANJAY AGITHOK SANGMA,WEST GARO HILLS MEGHALAY vs ITO W-2 SHILLONG, SHIILONG
ITA 307/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
LIANKUNGA INDANE GRAMIN VITRAK,PHAILENG, MAMIT, MIZORAM vs ITO WARD 2(4) EXEMP, SHILLONG, KHARMALKI ROAD, SHILLONG
ITA 303/GTY/2026[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
LIANKUNGA INDANE GRAMIN VITRAK,PHAILENG, MAMIT, MIZORAM vs ITO WARD 2(4) EXEMP, SHILLONG, KHARMALKI ROAD, SHILLONG
ITA 302/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
SISTER OF OUR LADY OF FATIMA, NORTH EAST,FATIMA CONVENT, CANTONMENT, RANGIA vs ITO - EXEMPTION WARD 2(3), GUWAHATI, AAYAKAR BHAWAN
ITA 296/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
JAYSHREE DEVI JHUNJHUNWALA,SHILLING, MEGHALAYA vs DCIT, CENTRAL CIRCLE 2, GUWAHATI, GUWAHATI, ASSAM
ITA 292/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
JAYSHREE DEVI JHUNJHUNWALA,SHILLONG, MEGHALAYA vs DCIT, CENTRAL CIRCLE - 2, GUWAHATI, GUWAHATI, ASSAM
ITA 291/GTY/2026[2016-17]Status: DisposedITAT GuwahatiAY 2016-17
LOWIS SIANGSHAI,MEGHALAYA vs INCOME TAX OFFICER WARD 2, SHILLONG, SHILLONG, MEGHALAYA
ITA 286/GTY/2026[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
ANDREW A JYRWA,LAITUMKHRAH SHILLONG vs INCOME TAX OFFICER , SHILLONG
ITA 280/GTY/2026[2016-17]Status: DisposedITAT GuwahatiAY 2016-17
ARIFUDDIN AHMED,RANGIA vs ACIT, CENTRAL CIRCLE-1, GUWAHATI, GUWAHATI
ITA 250/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
LALBIAKSANGA,MISSION VENGTHLANG, AIZAWL, MIZORAM vs ITO, WARD-1, SILCHAR, SILCHAR, ASSAM
ITA 211/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
LALBIAKSANGA,MISSION VENGTHLANG, AIZAWL, MIZORAM vs ITO, WARD-1, SILCHAR, SILCHAR, ASSAM
ITA 210/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
LALBIAKSANGA,MISSION VENGTHLANG, AIZAWL, MIZORAM vs ITO, WARD-1, SILCHAR, SILCHAR, ASSAM
ITA 209/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
IKRAMUL HUSSAIN,MOIRABARI vs ITO-WARD, NAGAON
ITA 206/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
HABIBUR RAHMAN,CHARING PATHAR vs ITO-WARD-NAGAON, NAGAON
ITA 205/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
SAMUEL RANEE,SHILLONG vs ITO WARD SHILLONG, SHILLONG
ITA 199/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
SISTER OF OUR LADY OF FATIMA, NORTH EAST,FATIMA CONVENT CANTONMENT, RANGIA vs ITO-EXEMPTION WARD 2(3), GUWAHATI, AAYAKAR BHAWAN
ITA 174/GTY/2026[2025-26]Status: DisposedITAT GuwahatiAY 2025-26
SUSTAINABLE TRANSPORT AND EFFICIENT MOBILITY SOCIETY,SHILLONG vs ITO, WARD-1, SHILLONG
ITA 128/GTY/2026[2024-25]Status: DisposedITAT GuwahatiAY 2024-25
DILIP DEBBARMA,BISHALGARH vs INCOME TAX OFFICER, WARD - 1, AGARTALA, AGARTALA
ITA 55/GTY/2025[2017-18]Status: DisposedITAT GuwahatiAY 2017-18