Recent Judgments

NARENDER KUMAR MITTAL,DELHI vs JCIT, RANGE 52, DELHI

VIPUL GARG,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR, HISAR

ASSAM HIRE PURCHASE COMPANY PRIVATE LIMITED,ASSAM vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI

CHAWLA CONSTRUCTION,DELHI vs ITO WARD 62(1), DELHI

RAJESH GARG,DELHI vs INCOME TAX OFFICER, DELHI

JITENDER KUMAR,DELHI vs NATIONAL FACELESS APEEAL CENTRE, DELHI

RAUNAQ EDUCATION FOUNDATION,GURGAON, HARYANA vs ACIT/DCIT-CIRCLE EXEMP 2(1), DELHI, DELHI, NEW DELHI

ANKIT JAIN,DELHI vs ITO WARD 36(1), DELHI

JAI PRAKASH SINGHAL,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI

INCOME TAX OFFICER, REWARI vs VINOD KUMAR, REWARI

JATIN MAKKER ,DELHI vs ACIT CIRCLE - 45 (1) , DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs INTERNATIONAL GREEN SCAPES LIMITED, DELHI

ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD., FARIDABAD vs MAGNUM WONDERPLAST PVT. LTD., FARIDABAD

SHRI JATIN MADANI,DELHI vs ACIT, CENTRAL CIRCLE-06, DELHI

SHRI JATIN MADANI ,DELHI vs ACIT CENTRAL CIRCLE-06 , DELHI

SHRI JATIN MADANI ,DELHI vs ACIT CENTRAL CIRCLE -06 , DELHI

OMKAR GADI FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI

FUJIFILM INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, DCIT, JCIT, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

JCIT (OSD) (E), C-2, CHANDIGARH vs M/S S.M. SEHGAL FOUNDATION, GURGAON

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

BAGREE ENTERPRISE vs COMMISSIONER OF INCOME TAX (APPEALS)

EMPLOYEES PROVIDENT FUND ORGANIZATION, REGIONAL OFFICE, DELHI (SOUTH) vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

EMPLOYEES PROVIDENT FUND ORGANIZATION, REGIONAL OFFICE, DELHI (SOUTH) vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI & ANR.

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

Anil Sampatrao Rahane vs Income Tax Officer 2 Ahmednagar

PR COMMISSIONER OF INCOME TAX CENTRAL 4 vs DBM GEOTECHNICS AND CONSTRUCTION PVT LTD

NIRMAL KUMAR BARDIYA S/O SAGARMAL BARDIYA vs PRINCIPAL COMMISSIONER OF INCOME TAX

ARUN MONGA,MANEESH SHARMA

BITTHAL DAS MAHESWARI, S/O LATE BALKISHAN MAHESHWARI vs ASSISTANT COMMISSIONER OF INCOME TAX

JONES LANG LASALLE PROPERTY CONSULTANTS (INDIA) PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 13(1), DELHI/ ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

PANAQUA TRADECOM PRIVATE LIMITED ( THROUGH DHAVAL DHIRAJ CHHAYA BEING EX-DIRECTOR OF THE APPELLANT),GWALIOR vs INCOME TAX OFFICER, ASHOK NAGAR

SHREE MADHAV SMRUTI TRUST,KILLA PARDI vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

UMIYA SOCIAL TRUST VALSAD,VALSAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD