NIRMAL KUMAR BARDIYA S/O SAGARMAL BARDIYA vs. PRINCIPAL COMMISSIONER OF INCOME TAX

[2026:RJ-JP:27288-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 3694/2026 URN: CW / 8183U / 2026 Nirmal Kumar Bardiya S/o Sagarmal Bardiya, Aged About 65 Years, R/o 24 Bardiya Colony, Museum Road, Jaipur, Rajasthan- 302004. ----Petitioner Versus 1. Principal Commissioner Of Income Tax, Central Circle, Central Circle-4, Jaipur, New Central Revenue Building, Bhagwan Dass Road, Statue Circle, Jaipur. 2. Assistant Commissioner Of Income Tax, Central Circle, Central Circle-4, Jaipur, LIC Building, Ambedkar Circle, Jaipur. ----Respondents For Petitioner(s) : Ms. Varuni Agarwal for Mr. Swadeep Singh Hora For Respondent(s) : HON'BLE MR. JUSTICE ARUN MONGA HON'BLE MR. JUSTICE MANEESH SHARMA Order 17/07/2026 1. At the request of the learned counsel for the petitioner, the present petition is disposed of as having become infructuous. 2. All pending application(s) shall also stand disposed of. (MANEESH SHARMA),J (ARUN MONGA),J 65/PARSHANT