Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
DUTTA MANDIR SANSTHAN ,AHMEDNAGAR vs ITO EXEMPTION WARD 1(1), NASHIK
ITA 2221/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
INSPRIT VISION LLP,PUNE vs ACIT, CIR-8, PUNE, PUNE
ITA 2035/PUN/2025[2024-25]Status: DisposedITAT PuneAY 2024-25
ARCHANA VITTHAL INGALE,KIWALE , PUNE vs THE ASSESSING OFFICER WARD 9(1), PUNE
ITA 1954/PUN/2025[2019-20]Status: DisposedITAT PuneAY 2019-20
SAMIR JAMIR SHAIKH,AURANGABAD vs ITO 1(1), AURANGABAD, AURANGABAD
ITA 1424/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
REHAU POLYMERS PRIVATE LIMITED,PUNE vs ITO CIRCLE-8, PUNE
ITA 1854/PUN/2024[2020-21]Status: DisposedITAT PuneAY 2020-21
BHARAT KUMAR RAJPUROHIT,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(4), HYDERABAD
ITA 615/HYD/2025[2021-22]Status: DisposedITAT HyderabadAY 2021-22
SRIVIDHYA MURTHY,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA
ITA 1427/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
RAMKRISHNA BANERJEE,,HOOGHLY vs ITO, CIRCLE 23(1),, HOOGHLY
ITA 1399/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
PREETY KESHRI,DURGAPUR vs INCOME TAX OFFICER, WARD 2(4), DURGAPUR, DURGAPUR
ITA 1388/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
SATYAJIT BOSE,KOLKATA vs ITO WARD 22(2), KOLKATA
ITA 1365/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
PADMAVATI FOUNDATION,KOLKATA vs INCOME TAX OFFICER 1(4), KOLKATA
ITA 1364/KOL/2026[2025-26]Status: DisposedITAT KolkataAY 2025-26
KASHIPUR MA SARADA MISSION ,PANCHAKOTRAJ vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA
ITA 1239/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
JCIT(IN-SITU),CC-1(4), KOLKATA, KOLKATA vs SUDHA AGARWAL, KOLKATA
ITA 1095/KOL/2026[2011-12]Status: DisposedITAT KolkataAY 2011-12
PARTHAPRATIM DUTTA ROY,KOLKATA vs DCIT, CIRCLE 61, , KOLKATA
ITA 456/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
SSS POWER CONSTRUCTION,MALDA vs INCOME TAX OFFICER, MALDA
ITA 2766/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
RINKU BANERJI LEGAL HEIR OF LATE PRATIP BANERJI,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA
ITA 2393/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
INDIAN OVERSEAS BANK,CHENNAI vs PCIT, CHENNAI
ITA 1494/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
S 778 R PATTANAM PACCS LTD.,NAMAKKAL vs ITO, WARD NO.2,, NAMAKKAL
ITA 4124/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
M/S. SRI RATHINA VINAYAGA PROPERTY PROMOTORS,COIMBATORE vs ITO, NON CORP WARD 3(1), CBE
ITA 3850/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
LIFESTYLE INTERNATIONAL PRIVATE LIMITED,INDIA vs PRINCIPAL COMMISSIONER OF INCOME TAX – 2, BENGALURU
ITA 824/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
BHIMARAYA SUNAGAR,VIJAYAPURA vs ITO WARD 1 & TPS, VIJAYAPURA, VIJAYAPURA
ITA 413/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY ALDUR,ALDUR vs ITO WARD-1, CHIKMAGALUR
ITA 240/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY ALDUR,ALDUR vs ITO WARD-1, CHIKMAGALUR
ITA 239/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
ANNIE BEASENT CONVENT HIGH SCHOOL,BANGALORE vs ITOWARD-2(1)(3), BLR/, BANGALORE
ITA 1124/BANG/2026[2014-2015]Status: DisposedITAT BangaloreAY 2014-2015
AKSHAYA SOUHARDHA CREDIT COOPERATIVE SOCIETY LIMITED,GAURIBIDANUR vs ITO WARD-1, CHIKKABALLAPUR, CHIKKABALLAPUR
ITA 1021/BANG/2026[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
ARAKERE CHANNAPPA VISHWANATH,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
ITA 3016/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SANTHOSH SAGAR REDDY,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE
ITA 2798/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
S R CONSTRUCTION COMPANY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE., BENGALURU
ITA 2669/BANG/2025[2023-24]Status: DisposedITAT BangaloreAY 2023-24
ADITYA VIVDHODDESHAGALA SAHAKARA SANGHA NIYAMITA,RANEBENNUR vs THE INCOME TAX OFFICER, WARD-1, HAVERI, HAVERI
ITA 2661/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
KAGLIHALLI VENKATESH NAVEENKUMAR,BANGALORE vs INCOME TAX OFFICER WARD 7(2)(3), BENGALURU, BENGALURU
ITA 2517/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
