Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
AMARAPUR BASANNA GOUDA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2453/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
NO 242 RAMESHWARA KUDUMANGALORE VIVIDODESHA PRATHAMIKA KRISHI GRAMEEN SSN,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI
ITA 1910/BANG/2025[2020-21]Status: HeardITAT BangaloreAY 2020-21
NO 242 RAMESHWARA KUDUMANGALORE VIVIDODESHA PRATHAMIKA KRISHI GRAMEEN SSN,KODGU vs INCOME TAX OFFICER, WARD-1, MADIKERI
ITA 1909/BANG/2025[2015-16]Status: HeardITAT BangaloreAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs CONTINENTAL AUTOMOTIVE COMPONENTS (INDIA) PRIVATE LIMITED, BANGALORE
ITA 1318/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
M/S.GODREJ INVESTMENT PVT LTD ,MUMBAI vs DY CIT, CIRCLE 14(1), MUMBAI
ITA 912/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
KHALIL JAFFAR SHAIKH,MUMBAI vs ITO WARD-41(4)(2), MUMBAI
ITA 716/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PRAMOD TANAJI PATE,NAVI MUMBAI vs ITO, WARD 28(2)(1), MUMBAI
ITA 4865/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHAKIR HUSSAIN QURESHI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8(2) MUMBAI , MUMBAI
ITA 4187/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SJA LOGISOL INDIA PRIVATE LIMITED,901/902/903 CENTRUM WAGLE ESTATE vs COMMISSIONER OF INCOME-TAX (APPEALS), AAYAKAR BHAWAN
ITA 3745/MUM/2026[AY 2022-23]Status: DisposedITAT Mumbai
SHREE GOVIND SILK MILLS PVT LTD,MUMBAI vs INCOME TAX OFFICER 4(3)(1), , MUMBAI
ITA 3586/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHREE GOVIND SILK MILLS PVT LTD,MUMBAI vs INCOME TAX OFFICER 4(3)(1), MUMBAI
ITA 3585/MUM/2026[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHREE GOVIND SILK MILLS PVT LTD,MUMBAI vs INCOME TAX OFFICER 4(3)(1), MUMBAI
ITA 3584/MUM/2026[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PAKSHAL IMPEX PVT. LTD.,MUMBAI CITY vs ITO, WARD-5(2)(4), MUMBAI, MUMBAI CITY
ITA 3430/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PAKSHAL IMPEX PVT. LTD.,MUMBAI CITY vs ITO, WARD-5(2)(4), MUMBAI, MUMBAI CITY
ITA 3429/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PAKSHAL IMPEX PVT. LTD.,MUMBAI CITY vs ITO, WARD-5(2)(4)< MUMBAI, MUMBAI CITY
ITA 3428/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ZUBAIR AHMED KHAN,MUMBAI vs NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 3261/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ILA JITENDRA MEHTA,MUMBAI vs WARD 19(1)(5), MUMBAI, MUMBAI
ITA 3093/MUM/2026[AY 2013-14]Status: DisposedITAT Mumbai
RAJIV ARUN MALKAN,MUMBAI vs DCIT CIRCLE 42(3)(1), MUMBAI
ITA 2756/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
KRISHNA SHEETS PROCESSORS PRIVATE LIMITED,MUMBAI vs DY. C.I.T - 4(3)(1), MUMBAI
ITA 2752/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
THE SUPREME INDUSTRIES LIMITED,MUMBAI vs MUM-C-1, RANGE-334, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(4), MUMBAI
ITA 2731/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
GAJALA BANO MOHAMMAD RASHID SHAIKH,CHEMBUR, MUMBAI vs INCOME TAX OFFICER WARD 27(1)(5), VASHI, MUMBAI
ITA 2633/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ALTA SADGURU JOINT VENTURE,MUMBAI vs INCOME TAX OFFICER - 29(3)(2) AND ANOTHER, MUMBAI
ITA 2595/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VIJAY HARBANS ARORA ,ANDHERI vs DY COMMISSIONER OF INCOME TAX CIRCLE 32 1 MUMBAI , MUMBAI
ITA 2532/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ABHISHEK GAUTHAMCHAND JAIN,MUMBAI vs CIRCLE 24(1), MUMBAI, LALBAUG
ITA 2513/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
TPGLOBAL CREATIONS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER (TDS)-2(3)(2), MUMBAI
ITA 2477/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
A-1 CONSTRUCTION NX,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 2411/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PALANPUR ENGG & FABRICATIONS LIMITED,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(2), MUMBAI, MUMBAI
ITA 2248/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ENVEA INDIA PRIVATE LIMITED,NAVI MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, MUMBAI
ITA 1938/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ITO-12(2)(1) MUMBAI, AAYAKAR BHAWAN vs HARMONY ADDITIVES PRIVATE LIMITED, GOREGAON EAST
ITA 9513/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LALIT C. JOBANPUTRA,MUMBAI vs DCIT CC 1(2), MUMBAI
ITA 7285/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
