Recent Judgments

IDEACOUNT EDUCATION PRIVATE LIMITED ,MUMBAI vs DCIT, -16(1), MUMBAI

INCOME TAX OFFICER, MUMBAI vs SOLAR PACKAGING PVT. LTD., MUMBAI

SOLAR PACKAGING PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-8(2)(1), MUMBAI

INCOME TAX OFFICER-1(1)(1), MUMBAI, MUMBAI vs ADHIR BARTER PRIVATE LIMITED, MUMBAI

CARGILL INDIA PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-16, DELHI, NEW DELHI

AKSHAY BARBUDDHE,PUNE vs DCIT CIRCLE 1(1), GURGOAN

ANITA,JHAJJAR, HARYANA vs ITO, WARD-3, ROHTAK , ROHTAK , HARYANA

AKHIL BHARTIYA GUJJAR VIDYA PRACHARNI SABHA,UTTAR PRADESH vs ITO(E), UTTAR PRADESH

ANUPAM SHARMA,HISAR vs ITO WARD 1, HISAR

SAMUNDER SAREE CENTRE,DELHI vs DCIT CIRCLE 46(1), DELHI

VIDHI GUPTA,. vs ITO WARD 2(2)(1) GHAZIABAD, .

RAJ KUMAR,MEERUT vs ITO WARD 2(3), MEERUT

MAHESH KUMAR SINGHAL,NEW DELHI vs ASSESSING OFFICER, NEW DELHI

SUNNY DESERTS P LTD,DELHI vs ITO WARD 24(1), DELHI

M/S. AMZEN TECHNOLOGIES PVT. LTD,NEW DELHI vs ITO, WARD -2(3), DELHI

SH. RATTAN SINGH,HARYANA vs ITO, WARD 2(1), HARYANA

SH. RATTAN SINGH,HARYANA vs ITO, WARD 2(1), HARYANA

SH. RATTAN SINGH,HARYANA vs ITO, WARD 2(1), FARIDABAD

LAKHBIR SINGH,BULANSHAHAR vs INCOME TAX OFFICER, BULANDSHAHAR

LAKHBIR SINGH,BULANDSHAHAR vs INCOME TAX OFFICER, BULANDSHAHAR

LAKHBIR SINGH,KHURJA vs INCOME TAX OFFICER, BULANDSHAHR

RATTAN PRAKASH MISHRA,FARIDABAD vs IT0 WARD 2(2), FARIDABAD

RENU GOEL,DELHI vs INCOME TAX OFFICER, DELHI

RAGHUVIR SINGH,HARYANA vs ASSESSING OFFICER, WARD 3(1) GURGAON, HARYANA

PARVEEN KUMAR,HARYANA vs ITO, PANIPAT

DEEPAK KHULLAR ,DELHI vs ITO WARD -34 (1) , DELHI

DEEPAK KHULLAR,DELHI vs ITO WARD - 34 (1), DELHI

PANKAJ SINGH,FARIDABAD vs INCOME TAX OFFICER, WARD-1(4), FARIDABAD

JYOTSNA GUPTA,NEW DELHI vs ITO, WARD-30(5), NEW DELHI, NEW DELLHI

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAVI BHARADWAJ

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA