Recent Judgments

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAVI BHARADWAJ

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

M/S. THE MYSORE PAPAER MILLS LIMITED vs THE PRINCIPAL COMMISSIONER OF INCOME TAX BENGALURU - 2

PR. COMMISSIONER OF INCOME TAX-I CHANDIGARH vs M/S SUKHAM INFRASTRUCTURE PVT LTD

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

VIPUL JAIN vs INCOME TAX OFFICER AND ANR

JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

RAJESH SOMANDAS SACHDEV vs INCOME TAX OFFICER(SHRI. VILAS V SONAWALE) AND ORS

VIPUL JAIN vs INCOME TAX OFFICER AND ANOTHER

JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

SRIKANT JHUNJHUNWALA,KOLKATA vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA

MAGICK WOODS EXPORTS PVT. LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE-4(1), CHENNAI

KIRAN JAIN, AMBIKAPUR,AMBIKAPUR vs INCOME TAX OFFICER, WARD-1, AMBIKAPUR, AMBIKAPUR

GANPATI DEVELOPERS ,SAHARANPUR vs DCIT, CENTRAL CIRCLE , DEGRADUN

SUDHIR AGRAWAL,ROORKEE vs INCOME TAX OFFICER, , ROORKEE

INCOME TAX OFFICER, KOTDWAR, PAURI GARHWAL vs JAGDAMBA DANGWAL, SATPULI SAIN, PAURI GARHWAL

BHARAT FILLING STATION ,ROORKEE vs INCOME TAX OFFICER, ROORKEE

RESHU SHARMA,JALESAR, ETAH vs INCOME TAX OFFICER, WARD 4(3)(1), ETAH, AAYAKAR BHAWAN, ETAH

RENU SHARMA,ETAH ,UTTAR PRADESH vs INCOME-TAX OFFICER, WARD 4(3)(1), ETAH, ETAH

MUKESH KUMAR PATHROLIYA,GWALIOR vs INCOME TAX OFFICER WARD 2(1) GWALIOR, GWALIOR

VIKASH VEHICLES PRIVATE LIMITED,RAJGARH CHOURAHA, NARSINGH TILA vs INCOME TAX OFFICER, MAIN BUILDING, GWALIOR

UTTAR PRADESH RADHASOAMI SATSANG ASSOCIATION,AGRA vs CIT EXEMPTION, AGRA

NITESH CHAINS PRIVATE LIMITED,AGRA vs DCIT, CIRCLE-2(1)(1), AGRA

NITESH CHAINS PRIVATE LIMITED,AGRA vs DCIT, CIRCLE -2(1)(1), AGRA

JITENDRA YADAV,AGRA vs WARD 2(1)(2) AGRA, AGRA

RAJENDRA PRASAD SHARMA,JHANSI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

CEO. SECRETARY, J& K BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU

RD KHOSLA DAV MODEL SENIOR SECOUNDRY SCHOOL,RD KHOSLA, RAM TIRTH ROAD vs DCIT/ACIT, NEW CR BUILDING CIRCLE I

RD KHOSLA DAV MODEL SENIOR SECOUNDRY SCHOOL,RD KHOSLA RAM TIRTH ROAD vs DCIT/ ACIT, NEW CR BUILDING CIRCLE I

LATE SH. CHHAJJU RAM MEMORIAL TRUST,JAMMU vs COMMISSIONER OF INCOME TAX 9 EXEMPTIONS) , CHANDIGARH

SRI UMA DEVI CHARITABLE TRUST,JAMMU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH

SGRD THALASSEMIA WELFARE SOCIETY ,AMRITSAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

SGRD THALASSEMIA WELFARE SOCIETY ,AMRITSAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

AKSNAAZ FOUNDATION,AMRITSAR vs COMMISSIONER OF INCOMETAX ( EXEMPTIONS), CHANDIGARH