Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

ABABAT FOUNDATION,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 948/ASR/2025[2023-24]Status: DisposedITAT AmritsarAY 2023-24
22/7/2026

CAPTAIN GURDEEP SINGH SOCIETY,AMRITSAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 942/ASR/2025[2024-25]Status: DisposedITAT AmritsarAY 2024-25
22/7/2026

HIMAYOUN NABI,C/O CA NAYEEM SHAFI (AUTHORISED REPRESENTATIVE) vs ITO, SILK FACTORY ROAD, HAZURI BAGH

ITA 856/ASR/2025[2019-2020]Status: DisposedITAT AmritsarAY 2019-2020
22/7/2026

HIMAYOUN NABI,C/O CA NAYEEM SHAFI (AUTHORISED REPRESENTATIVE) vs ITO, SILK FACTORY ROAD, HAZURI BAGH,SRINAGAR

ITA 855/ASR/2025[2019-2020]Status: DisposedITAT AmritsarAY 2019-2020
22/7/2026

HIMAYOUN NABI,C/O CA NAYEEM SHAFI (AUTHORISED REPRESENTATIVE) vs INCOME TAX OFFICER, SILK FACTORY ROAD, HAZURI BAGH

ITA 854/ASR/2025[2018-2019]Status: DisposedITAT AmritsarAY 2018-2019
22/7/2026

HIMAYOUN NABI,C/O CA NAYEEM SHAFI(AUTHORISED REPRESENTATIVE) vs INCOME TAX OFFICER, SILK FACTORY ROAD, HAZURI BAGH

ITA 853/ASR/2025[2018-2019]Status: DisposedITAT AmritsarAY 2018-2019
22/7/2026

PIHU GEMS LLP,SURAT vs ITO WARD 2(3)(6), SURAT, SURAT

ITA 1447/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
22/7/2026

PIHU GEMS LLP,SURAT vs ITO WARD 2(3)(6), SURAT, SURAT

ITA 1446/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
22/7/2026

ROMAN CATHOLIC DIOCESAN SOCIAL SERVICE SOCIETY AJMER,AJMER vs CIT EXEMPTION, JAIPUR

ITA 346/JPR/2026[Not Applicable]Status: HeardITAT Jaipur
22/7/2026

SURESH CHAND,ALAMDEEKA, KISHANGARHBASS, KHAIRTHAL-TIJARA, ALWAR vs ITO, WARD - 1(2), ALWAR, RAJASTHAN, ALWAR

ITA 29/JPR/2026[2017-18]Status: DisposedITAT JaipurAY 2017-18
22/7/2026

SMT. SHAMSHAD,JAIPUR vs ITO, WARD-7(2), JAIPUR, JAIPUR

ITA 215/JPR/2026[2013-14]Status: DisposedITAT JaipurAY 2013-14
22/7/2026

TAJSAR GRAM SEWA SAHKARI SAMITI LIMITED,SIKAR vs ITO WARD 1 SIKAR, SIKAR

ITA 925/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
22/7/2026

NEETU AGARWAL,BHIWADI, RAJASTHAN vs INCOME TAX OFFICER, BHIWADI RAJASTHAN

ITA 458/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
22/7/2026

ANURAG TOMAR,JAIPUR vs DY. CIT, C.C.-1 JAIPUR, JAIPUR

ITA 1857/JPR/2025[A.Y. 2013-14]Status: DisposedITAT Jaipur
22/7/2026

RAJENDRA PRASAD MUNDRA,AJMER vs INCOME TAX OFFICER, WD-2(1), AJMER, AJMER

ITA 1798/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
22/7/2026

JK CEMENT LIMITED,KANPUR vs DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 645/LKW/2025[2022-23]Status: DisposedITAT LucknowAY 2022-23
22/7/2026

ACIT, LUCKNOW vs RAM KAPOOR, LUCKNOW

ITA 341/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
22/7/2026

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs DCIT-2 , KANPUR

ITA 72/LKW/2022[2011-12]Status: DisposedITAT LucknowAY 2011-12
22/7/2026

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs CIT-2 KANPUR, KANPUR

ITA 71/LKW/2022[F.Y-2010-11]Status: DisposedITAT Lucknow
22/7/2026

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs ICT-2 KANPUR, KANPUR

ITA 70/LKW/2022[F.Y-2009-10]Status: DisposedITAT Lucknow
22/7/2026

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs ICT-2 KANPUR, KANPUR

ITA 69/LKW/2022[2008-09]Status: DisposedITAT LucknowAY 2008-09
22/7/2026

SANJEEV KUMAR,CHAMBA,HIMACHAL PRADESH vs ITO WARD, DALHOUSIE, CHAMBA, HIMACHAL PRADESH

ITA 877/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
22/7/2026

SAT GURU SEWA TRUST, MANSA,MANSA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 557/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
22/7/2026

SAT GURU SEWA TRUST, MANSA,MANSA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 556/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
22/7/2026

AMAR BALIDAN SOCIETY/TRUST,JAMMU vs CIT EXEMPTIONS, CHANDIGARH

ITA 46/CHANDI/2026[NA]Status: DisposedITAT Chandigarh
22/7/2026

AMAR BALIDAN SOCIETY/TRUST,JAMMU vs CIT EXEMPTIONS, CHANDIGARH

ITA 45/CHANDI/2026[NA]Status: DisposedITAT Chandigarh
22/7/2026

LUDHIANA IMPROVEMENT TRUST,LUDHIANA vs THE ASSESSING OFFICER EXEMPTION CIRCLE 1, CHANDIGARH

ITA 368/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
22/7/2026

JALANDHAR IMPROVEMENT TRUST,JALANDHAR vs THE ASSESSING OFFICER EXEMPTION CIRCLE 1, CHANDIGARH

ITA 365/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
22/7/2026

WORLD SANKIRTAN TOUR TRUST,PALWAL, HARYANA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 1463/CHANDI/2025[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
22/7/2026

WORLD SANKIRTAN TOUR TRUST,PALWAL, HARYANA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 1462/CHANDI/2025[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
22/7/2026