Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

INCOME TAX OFFICER, WARD-, SIRSA vs GURVINDER SINGH, SIRSA

ITA 1415/CHANDI/2025[2018]Status: DisposedITAT Chandigarh
22/7/2026

GURVINDER SINGH,SIRSA vs PRINCIPLE COMMISSIONER OF INCOME TAX, ROHTAK

ITA 487/CHANDI/2024[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
22/7/2026

LOKTANTRA JAGRUT PARTY,AHMEDABAD, GUJARAT vs DCIT CENT CIR 1(4), AHMEDABAD, AHMEDABAD, GUJARAT

ITA 639/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
22/7/2026

LOKTANTRA JAGRUT PARTY,AHMEDABAD, GUJARAT vs DCIT CENT CIR 1(4), AHMEDABAD, AHMEDABAD, GUJARAT

ITA 638/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
22/7/2026

SHRI JAYANTILAL VADILAL PATEL ,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(1)(1), AHMEDABAD, AHMEDABAD

ITA 1919/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
22/7/2026

NISHIT DHIRAJLAL DOSHI,AHMEDABAD vs D.C.I.T. CIRCLE 2(1)(1), AHMEDABAD

ITA 1903/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
22/7/2026

ASST. COMMISSIONER OF INCOME TAX (INT. TAX.), VADODARA vs ROHIT PATEL, VADODARA

ITA 2649/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
22/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX (INT. TAX.), VADODARA vs ROHIT PATEL, VADODARA

ITA 2648/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
22/7/2026

ASST. COMMISSIONER OF INCOME TAX (INT. TAX.), VADODARA vs ROHIT PATEL, VADODARA

ITA 2647/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
22/7/2026

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs L.R. FABRICS PRIVATE LIMITED, AHMEDABAD

ITA 2588/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
22/7/2026

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs L.R. FABRICS PRIVATE LIMITED, AHMEDABAD

ITA 2587/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
22/7/2026

LAKHTARWALA JEWELLERS PRIVATE LIMITED,AHMEDABAD vs DCIT CIRCLE 2(1)(1), AHMEDABAD

ITA 2459/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
22/7/2026

MEETKUMAR HASMUKHBHAI CHATURVEDI,BHAVNAGAR vs INCOME TAX OFFICER WARD 1(2), BHAVNAGAR, BHAVNAGAR

ITA 2452/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
22/7/2026

SURYAKIRAN CO-OPERATIVE HOUSING SERVICE SOCIETY LTD.,AHMEDABAD vs THE ITO, WARD-3(3)(5), AHMEDABAD

ITA 2448/AHD/2025[2024-25]Status: DisposedITAT AhmedabadAY 2024-25
22/7/2026

AMITKUMAR MUKUNDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD

ITA 2444/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
22/7/2026

SAGAR RAJENDRA MASKE ,VADODARA vs THE ITO, WARD 1(2)(2), VADODARA

ITA 2433/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
22/7/2026

ACIT, CIRCLE-1, BHAVNAGAR, BHAVNAGAR vs M J SOLANKI, BHAVNAGAR

ITA 2217/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
22/7/2026

KIRANBHAI RASIKLAL KAMDAR,AHMEDABAD vs THE ITO, WARD -(1)(1), AHMEDABAD

ITA 2109/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
22/7/2026

M J SOLANKI ,BHAVNAGAR vs NFAC,DELHI, PRESENT JURISDICTION -DCIT ,CIRCLE-1, BHAVNAGAR

ITA 1940/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
22/7/2026

JIO PLATFORMS LIMITED,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE 2(1)(1), AHMEDABAD

ITA 1770/AHD/2024[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
22/7/2026

DCIT CIRCLE-2(1)(1), AHMEDABAD, VEJALPUR AHMEDABAD vs JIO PLATFORMS LIMITED, PANCHWATI RASTA AMBAWADI

ITA 1727/AHD/2024[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
22/7/2026

BUILT UP,PUNE vs ASSESSING OFFICER, ADIT CPC BANGLORE

ITA 691/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
22/7/2026

THE MERCHANT ASSOCIATION,JAYSHINGPUR vs ITO, ICHALKARANJI

ITA 608/PUN/2026[2024-25]Status: DisposedITAT PuneAY 2024-25
22/7/2026

SHRI OMKARESHWAR DEVASTHAN,PUNE vs ITO EXEMPTION WARD 1(2), PUNE, PUNE

ITA 2061/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
22/7/2026

TANAJI BABURAO BHOSALE,PUNE vs ITO WARD 10(1), PUNE, PUNE

ITA 1784/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
22/7/2026

SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE

ITA 1516/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
22/7/2026

SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE

ITA 1515/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
22/7/2026

SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE

ITA 1514/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
22/7/2026

SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE

ITA 1513/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
22/7/2026

GAYATRI DUDH UTPADAKANCHI GRAMIN BIGARSHETI SAH PATSANSTHA MARYADIT ALE,ALE vs INCOME TAX OFFICER WARD 10(1),PUNE, PUNE

ITA 1339/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
22/7/2026