Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
SHRI BISHNOI SAMAJ SEVA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1764/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SHRI BISHNOI SAMAJ SEVA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1763/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SHRI MIRAMBA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1743/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SHRI MIRAMBA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION, AHMEDABAD, AHMEDABAD
ITA 1742/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SARVODAY KELAVANI MANDAL,MAGARWADA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1735/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI PARIMAL TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1731/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SHRI PARIMAL JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1730/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SHANGHVI CHARITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1715/AHD/2026[Not applicable]Status: DisposedITAT Ahmedabad
SHRI SADGURUDHAM NIRLOBHI ASHRAM,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1695/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SAMP EDUCATION CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1632/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHRI VAGHESHWARI CHARITABLE TRUST,VADODARA vs CIT(EXEMPTION), AHMEDABAD
ITA 1606/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SHRI VAGHESHWARI CHARITABLE TRUST,VADODARA vs CIT(EXEMPTION), AHMEDABAD
ITA 1605/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SAHYOG KUSHTHA YAGNA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION)- AHMEDABAD, AHMEDABAD
ITA 1250/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SAHYOG KUSHTHA YAGNA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION)- AHMEDABAD, AHMEDABAD
ITA 1249/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SANT SHRI MOHANDAS BAPA GURU SHRI SHAMLA BAPA SEVA TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1236/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SANT SHRI MOHANDAS BAPA GURU SHRI SHAMLA BAPA SEVA TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1235/AHD/2026[NA]Status: DisposedITAT Ahmedabad
AMARLAL JAIPALDAS TALREJA,JALGAON vs DCIT, CIRCLE-1, JALGAON, JALGAON
ITA 380/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
RAJESH NARAYANRAO PAWAR,PUNE vs THE DCIT CIRCLE 7, PUNE
ITA 2041/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
NIRADHAR SEVA SADAN FOUNDATION,PANVEL vs COMMISSIONER OF INCOME TAX EXEMPTION PUNE, PUNE
ITA 1526/PUN/2026[2025-2026]Status: DisposedITAT PuneAY 2025-2026
SATARA ZILHA SAHAKARI PATSANSTHA FEDERATION LIMITED,SATARA vs INCOME TAX OFFICER, WARD-2, SATARA, SATARA
ITA 1347/PUN/2026[2022-2023]Status: DisposedITAT PuneAY 2022-2023
SHRI GANESH MANDIR DE vs THAN ,SANGLIVS.THE CIT EXEMPTION, PUNE
ITA 1301/PUN/2026[NA]Status: DisposedITAT Pune
ANNAMMA SAMKUTTY,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, WARD-13(4),, PUNE, MAHARASHTRA
ITA 3148/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
BHANUDAS SAHEBARAV BHOSALE,YAWAT, PUNE vs INCOME TAX OFFICER,WARD 7(1), PUNE, PUNE
ITA 3085/PUN/2025[2015-16]Status: HeardITAT PuneAY 2015-16
BALAJI ASHOK MALI,CHANDWAD vs INCOME TAX OFFICER, WARD 1, MALEGAON
ITA 2987/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
THE NASHIK MERCHANTS CO-OPERATIVE BANK LIMITED,NASHIK vs ACIT CIRCLE-1, NASHIK, NASHIK
ITA 2920/PUN/2025[2012-13]Status: DisposedITAT PuneAY 2012-13
PHOENIX INFRACON,PUNE vs INCOME TAX OFFICER WARD 1(1), PUNE
ITA 2630/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
AJINKYA RAVINDRA PAWAR,NASHIK vs INCOME TAX OFFICER, WARD 2(1), NASHIK
ITA 2547/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
ABDULRAJEK ABDULKHALED KURESHI,JALNA vs INCOME TAX OFFICER WARD, JALNA
ITA 2466/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14
ANIKET SUKETU JHAVERI,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD
ITA 2442/PUN/2025[2009-10]Status: HeardITAT PuneAY 2009-10
HEX BLOX CO OPERATIVE HSG SOC LTD,KHARGHAR, NAVI MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PANVEL, PANVEL, RAIGARH
ITA 2229/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17