Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
AMRELI JILLA DUDH UTPADAK SAHAKARI SANGH LIMITED,AMRELI vs DCIT/ACIT-2(1), RKT, RAJKOT
ITA 729/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
M.P.SHAH MEDICAL COLLEGE DEVELOPMENT SOCIETY,JAMNAGAR vs INCOME TAX OFFICER EXEMPTION WARD 2, RAJKOT
ITA 619/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
LAKHPAT TALUKA KADVA PATIDAR SAMAJ,KUTCH vs ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 308/RJT/2026[NA]Status: DisposedITAT Rajkot
CLASSIC NETWORK PRIVATE LIMITED AND BACKBONE ENTERPRISE LIMITED JV,RAJKOT vs THE INCOME TAX OFFICER, WARD - 2(1)(1) RAJKOT, RAJKOT
ITA 29/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
INCOME TAX OFFICER, PORBANDAR vs SHRI PORBANDAR CREDIT COOPERATIVE SOCIETY LTD., PORBANDAR
ITA 137/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
MANISH RASIKLAL BAWARIA,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2), RAJKOT, RAJKOT
ITA 224/RJT/2024[2014-15]Status: DisposedITAT RajkotAY 2014-15
MANISHKUMAR R BAWARIA,RAJKOT vs INCOME TAX OFFICER, WARD - 1(2)(2), RAJKOT, RAJKOT
ITA 219/RJT/2024[2016-17]Status: DisposedITAT RajkotAY 2016-17
MANISHKUMAR R BAWARIYA,RAJKOT vs INCOME TAX OFFICER WARD -1(2)(5), RAJKOT, RAJKOT
ITA 410/RJT/2023[2015-16]Status: DisposedITAT RajkotAY 2015-16
RAJESHKUMAR JIVRAJBHAI VANDRA,SURAT vs INCOME TAX OFFICER, WARD-3(2)(1), SURAT
ITA 94/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
PRAVINCHANDRA MANEKLAL MITHAIWALA,BHARUCH vs ITO WARD - 2(1) BHARUCH, BHARUCH
ITA 60/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
PARESH MANGALDAS DHARIA,VAPI vs ITO, VAPI WARD-7, VAPI
ITA 37/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16
JAY JALARAM DEVELOPERS,SURAT vs ITO, WARD-3(2)(6), SURAT
ITA 162/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
BHIKHUBHAI ZINABHAI PATEL,SURAT vs ITO, WARD 2(3)(1), SURAT
ITA 617/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
BHIKHUBHAI ZINABHAI PATEL,SURAT vs ITO, WARD 2(3)(1), SURAT
ITA 616/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
KAMLESHBHAI RAMANLAL NAIK,SURAT vs ITO, WARD 2(3)(1), SURAT
ITA 524/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
BAKHTAVAR JAMSHED SHROFF,NA vs ARIVS.ITO, WARD -5, NAVSARI
ITA 523/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
ASHOKBHAI MAGANBHAI BHAKTA,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT
ITA 178/RJT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
KOTADIYA CORPORATION,SURAT vs ACIT, CIRCLE 2(1)(1), SURAT
ITA 1399/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
HITESHKUMAR POPTABHAI BORAD,SURAT vs ACIT, CENTRAL CIRCLE-2, SURAT
ITA 1262/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
TIRUPATI CONSTRUCTION,SURAT vs NFAC, DELHI, DY. CIT, CIRCLE 1(3), SURAT
ITA 960/SRT/2024[2022-23]Status: DisposedITAT SuratAY 2022-23
KAGYUPA INTERNATIONAL MONLAM TRUST,SUJATA BY PASS ROAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), PATNA
ITA 291/PAT/2026[NA]Status: DisposedITAT Patna
BINOD KUMAR SINGH,PATNA vs ITO, PATNA
ITA 225/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
INCOME TAX OFFICER, SASARAM vs GAJENDRA SINGH, NOKHA
ITA 126/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
SAROJ KUMAR SINGH,KOLKATA vs ITO, WARD- 6 (1), PATNA
ITA 392/PAT/2025[2020-21]Status: DisposedITAT PatnaAY 2020-21
SHRI KAMLESHWARI SARVAJANIK EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2271/AHD/2026[N.A]Status: DisposedITAT Ahmedabad
SHRI KAMLESHWARI SARVAJANIK EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2270/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHRI SWAMI VIVEKANAND SANSKAR TRUST,AHMEDABAD vs INCOMETAX DEPARTMENT CIT EXEMPTION, AHMEDABAD
ITA 2103/AHD/2026[2026-2027]Status: DisposedITAT AhmedabadAY 2026-2027
GAYATRI DEVELOPERS,VADODARA vs THE ACIT, CIRCLE-1(3), VADODARA
ITA 1913/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI KELAVANI SAHAYAK MANDAL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1833/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI KELAVANI SAHAYAK MANDAL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1832/AHD/2026[NA]Status: DisposedITAT Ahmedabad