Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
IQRA TRUST,NEAR MASJID ,NAGBAL, GANDERBAL vs INCOME TAX OFFICER, WARD-1, SRINAGAR
ITA 344/ASR/2026[2024-25]Status: DisposedITAT AmritsarAY 2024-25
GAUSHALLA & MANDIR SUDHAR COMMITTEE,MANSA GAUSAHALLA ROAD vs CIT EXEMPTIONS CHANDIGARH, VTH FLOOR, C R BUILDING, HIMALYA MARG SECTOR E
ITA 283/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
GAUSHALLA & MANDIR SUDHAR COMMITTEE,MANSA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 282/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
ZESHTA DEVI PRABANADK COMMITTEE,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 253/ASR/2026[2027-28]Status: DisposedITAT AmritsarAY 2027-28
LALA SANT RAM TIRATHRAM PUBLIC CHARITABLE TRUST,MUMBAI vs EXEMPTION WARD, AMRITSAR , AMRITSAR
ITA 237/ASR/2026[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
LALA SANT RAM TIRATHRAM PUBLIC CHARITABLE TRUST,MUMBAI vs EXEMPTION WARD, AMRITSAR, AMRITSAR
ITA 236/ASR/2026[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
VILLAGE HEALTH & SANITATION IMPROVEMENT TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 206/ASR/2026[2027]Status: DisposedITAT Amritsar
VILLAGE HEALTH & SANITATION IMPROVEMENT TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 205/ASR/2026[2027]Status: DisposedITAT Amritsar
THE JP WELFARE SOCIETY,PUNJAB vs CIT(E), JALANDHAR, PUNJAB
ITA 200/ASR/2026[2027-28]Status: DisposedITAT AmritsarAY 2027-28
CHRISTIAN FELLOW SHIP CENTER,LUDHIANA vs INCOME TAX OFFICER WARD ( EXEMPTIONS), JALANDHAR
ITA 177/ASR/2026[2027-2028]Status: DisposedITAT AmritsarAY 2027-2028
AKMALIA WEFARE TRUST,SRINAGAR vs INCOME TAX OFFICER, EXEMPTION WARD, JAMMU
ITA 166/ASR/2026[2027-28]Status: DisposedITAT AmritsarAY 2027-28
KAAVISH FOUNDATION C/O GHULAM NABI DHARANA,POONCH vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 152/ASR/2026[2025-26]Status: DisposedITAT AmritsarAY 2025-26
CHRISTIAN FELLOW SHIP CENTER,LUDHIANA vs INCOME TAX OFFICER WARD( EXEMPTIONS), JALANDHAR
ITA 131/ASR/2026[2022-2023]Status: DisposedITAT AmritsarAY 2022-2023
SARLA BANSAL TRUST,AMRITSAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 972/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
SARLA BANSAL TRUST ,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 963/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
ARMY PUBLIC SCHOOL,KATHUA vs INCOME TAX OFFICER WARD-( EXEMPTIONS), JAMMU
ITA 947/ASR/2025[2025-26]Status: DisposedITAT AmritsarAY 2025-26
PATNA SAHIB EDUCATION TRUST,LUDHIANA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 941/ASR/2025[Not Applicable]Status: DisposedITAT Amritsar
ORBIT TRANSPORTERS REGD. BADAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, BATHINDA, BATHINDA
ITA 606/ASR/2025[2012-13]Status: DisposedITAT AmritsarAY 2012-13
JASWINDER SINGH,BATHINDA vs DCIT CIRCLE-1, BATHINDA, BATHINDA
ITA 586/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
JASWINDER SINGH,BATHINDA vs DCIT, CIRCLE-1, BATHINDA, BATHINDA
ITA 585/ASR/2025[2016-17]Status: DisposedITAT AmritsarAY 2016-17
SAMRA INDUSTRIES, FARIDKOT,FARIDKOT vs THE PCIT, BATHINDA NOW JURISDICTION THE PCIT-1, AMRITSAR, BATHINDA
ITA 583/ASR/2025[2011-2012]Status: DisposedITAT AmritsarAY 2011-2012
PALKI AWLA,GURUHARSAHAI vs INCOME TAX OFFICER, FIROZPUR
ITA 576/ASR/2025[2018-2019]Status: DisposedITAT AmritsarAY 2018-2019
SMT. SUDESH KUMARI SHARMA,JAMMU vs INCOME TAX OFFICER WARD-6, KATHUA
ITA 557/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
SUKHWANT KAUR MANSA,MANSA vs THE INCOME TAX OFFICER WARD 1(4) MANSA, MANSA
ITA 165/ASR/2025[2012-2013]Status: DisposedITAT AmritsarAY 2012-2013
SHANKARASAMY MENAKA, KORBA,KORBA vs ITO -1, KORBA, KORBA
ITA 578/RPR/2026[2020-2021]Status: DisposedITAT RaipurAY 2020-2021
VIPUL AGRAWAL, KORBA,KORBA vs ACIT,CENTRAL CIRCLE-1,RAIPUR, RAIPUR
ITA 577/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
RAVI KUMAR AGRAWAL, KORBA,KORBA vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 576/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
KAMLESH JAIN, DURG, DURG vs DCIT, CIRCLE-1(1), BHILAI, BHILAI
ITA 574/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
MANJU DEVI AGRAWAL, KORBA,KORBA vs ACIT, CENTRAL CIRCLE-1,RAIPUR, RAIPUR
ITA 570/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
ISHWARDAN NAGA DHARANI,JAMNAGAR vs INCOME TAX OFFICE WARD 1,, DWARKA
ITA 804/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18