Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,954 total)
SHREE SAURASHTRA PATEL BHUVAN,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4777/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
URBAN CENTRE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 4069/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
URBAN CENTER TRUST,MUMBAI vs CIT(EXEMPTION) MUMBAI, MUMBAI
ITA 4068/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
UNITY SMC JV,MUMBAI vs WARD 22(3)(6), MUMBAI, MUMBAI
ITA 4048/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
VILAS HARISHCHANDRA PAWAR,KALYAN vs INCOME TAX OFFICER WARD 2(2) KALYAN, KALYAN
ITA 3902/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
INDUMATI MADHUKANT PATEL,MUMBAI vs ITO 20(1)(1), MUMBAI
ITA 3836/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHRADDHA GLOBE LLP,MUMBAI vs INCOME TAX OFFICER, VASHI
ITA 3762/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
KETAN KALYANJI DEDHIYA,MUMBAI vs INCOME TAX OFFICER, WARD-42(1)(3), MUMBAI
ITA 3761/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
THIRUMUTTHATH GOPALAN SHAJI KUMAR,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, KALYAN
ITA 3749/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT-221, MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 3719/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT-221, MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 3718/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
PALLAVI VIKRAM CHOKSI,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3694/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ICICI SECURITIES LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX - 4(1)(1), MUMBAI
ITA 3528/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
PRAFULLA ANANT KUKDE,MUMBAI vs DCIT 42(3)(1), KAUTILYA BHAVAN
ITA 3522/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
PRAFULLA ANANT KUKDE,MUMBAI vs DCIT 42(3)(1), KAUTILYA BHAVAN
ITA 3521/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3348/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SITARAM SOMA DHANU,MUMBAI vs ITO, WARD-23(3)(3), MUMBAI
ITA 3139/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT-42(3)(1),MUMBAI, MUMBAI vs SEEMA SATYADEO MALIK, MUMBAI
ITA 3066/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ARJUN VIJAYNARYAN UPADHYAY ,MUMBAI vs DCIT, CIRCLE 41(1)(1), MUMBAI
ITA 255/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
OUR LADY OF REMEDY CHURCH ,MUMBAI vs ITO EXE WARD 2(2), MUMBAI
ITA 2325/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ASHOK HEMANDAS ADNANI ,ULHASNAGAR vs INCOME TAX OFFICER , WARD KALYAN
ITA 2208/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ARUN MAHADEV SAWANT,AMBERNATH vs ITO, WARD 3(1), KALYAN, KALYAN
ITA 2070/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
GOLDENBRICKS CONSUMER PRODUCTS PVT LTD ,MUMBAI vs INCOME TAX OFFICER WARD 9(3)(1), MUMBAI
ITA 1643/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
M S ROADLINES ,MUMBAI vs ITO WARD 28(2)(1), MUMBAI
ITA 1222/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
YUSUF HASANALLY NETTERWALA,MUMBAI vs ITO, MUMBAI
ITA 1109/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PROSPECT ENGINEERING WORKS ,MUMBAI vs DCIT CIRCLE 41(4)(1), MUMBAI
ITA 9335/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SNB INFRASTRUCTURE PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 14(1)(2), MUMBAI
ITA 8603/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
INCOME TAX OFFICER-23.3.6, MUMBAI vs SANJAY V JAIN HUF, MUMBAI
ITA 7986/MUM/2025[2014]Status: DisposedITAT Mumbai
INCOME TAX OFFICER -19(1)(5), MUMBAI vs HRIDAYA RAMESH MERCHANT, MUMBAI
ITA 7593/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SPENCER STUART INTERNATIONAL B.V.,NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX) - CIRCLE 4(2)(2), MUMBAI
ITA 7262/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
