Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
MAERSK LINE INDIA PRIVATE LIMITED,MUMBAI vs THE COMMISSIONER OF INCOME TAX (APPEALS) - 52, MUMBAI
ITA 5856/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ITO 19(2)(4) MUMBAI, MUMBAI vs EXECUTOR TO THE ESTATE OF LATE S M SHETH, MUMBAI
ITA 5277/MUM/2025[2011]Status: DisposedITAT Mumbai
DCIT, CENTRAL CIRCLE-3(2), MUMBAI vs EXCEL DEVELOPERS, MUMBAI
ITA 1948/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SAURABH RANA,DELHI vs DCIT, CIRCLE 70(1), DELHI
ITA 801/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ITO, ROHTAK vs RAJESH KUMAR, MADINA
ITA 7333/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SRB PROMOTERS PVT LTD,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CC-13, NEW DELHI, JHANDEWALAN EXTN
ITA 727/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SRB PROMOTERS PVT LTD,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CC-13, NEW DELHI, JHANDEWALAN EXTN
ITA 726/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
TRANSPARENT AGRO PRIVATE LIMITED,UTTAR PRADESH vs ITO, WARD 25(3), DELHI
ITA 627/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
TRANSPARENT AGRO PRIVATE LIMITED,UTTAR PRADESH vs ITO, WARD 25(3), DELHI
ITA 626/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
TRANSPARENT AGRO PRIVATE LIMITED,UTTAR PRADESH vs ITO, WARD 25(3), DELHI
ITA 625/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
TRANSPARENT AGRO PRIVATE LIMITED,UTTAR PRADESH vs ITO, WARD 25(3), DELHI
ITA 624/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
TRANSPARENT AGRO PRIVATE LIMITED,NOIDA vs ITO, WARD 25(3), DELHI
ITA 623/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
CHARAN SINGH,GURUGRAM vs ITO, GURGAON
ITA 5107/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
MANISH SAKHUJA,DELHI vs ITO WARD 59(3), DELHI
ITA 5054/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DHARAMVIR,MEERUT vs ITO WARD -1 (1) (3), MEERUT
ITA 5036/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MANOJ DUDEJA,NEW DELHI vs DCIT CENTRAL CIRCLE-13, NEW DELHI
ITA 484/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
MANOJ DUDEJA,NEW DELHI vs SCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 483/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MANOJ DUDEJA,NEW DELHI vs DCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 482/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MANOJ DUDEJA,NEW DELHI vs DCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 481/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
MANOJ DUDEJA,NEW DELHI vs DCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 480/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MANOJ DUDEJA,NEW DELHI vs DCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 479/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
MANOJ DUDEJA,NEW DELHI vs DCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 478/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
THE HAJI LANGA TRUST,DELHI vs CIT EXEMPTION , DELHI
ITA 473/DEL/2026[-]Status: DisposedITAT Delhi
THE HAJI LANGA TRUST,NEW DELHI vs CIT EXEMPTION, DELHI
ITA 472/DEL/2026[-]Status: DisposedITAT Delhi
UDITANSHU BANKA,MANGAL BAZAR ,LAXMI NAGAR ,DELHI vs DCIT,CENTRAL CIRCLE -3 DELHI, JHANDELWALAN EXTENSION ,NEW DELHI
ITA 4696/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
JUNAID NASEER,DELHI vs ITO WARD 59(8), DELHI
ITA 3777/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
VISAN FOUNDATION,GURGAON HARYANA vs CIT, CIT EXEMPTIONS FARIDABAD
ITA 3604/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
SWADESHI ALUMINIUM COMPANY PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 3332/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAJESH TRIKHA,DELHI vs INCOME TAX OFFICER, WARD 59(2), DELHI, DELHI
ITA 3330/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAJESH TRIKHA,NEW DELHI vs INCOME TAX OFFICER, WARD 59(2), DELHI, NEW DELHI
ITA 3329/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18