Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
DCIT CENTRAL CIRCLE 27 DELHI, NEW DELHI vs OM TRANS LOGISTICS LTD, NEW DELHI
ITA 3146/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT CENTRAL CIRLCE 27 DELHI, NEW DELHI vs OM TRANS LOGISTICS LTD, NEW DELHI
ITA 3145/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
KAVITA GAMBHIR,BAHADURGARH vs ITO, WARD - 2, ROHTAK, ROHTAK
ITA 3137/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KAVITA GAMBHIR,BAHADURGARH vs ITO, WARD - 2, ROHTAK, ROHTAK
ITA 3136/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DEWSOFT OVERSEAS PVT LTD,DELHI vs JCIT SPECIAL RANGE-3, DELHI
ITA 3023/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
DEWSOFT OVERSEAS PVT LTD,DELHI vs DCIT, CIRCLE 7(1), DELHI
ITA 3022/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DEWSOFT OVERSEAS PVT LTD,DELHI vs ACIT, CIRCLE 7(2), DELHI
ITA 3021/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEWSOFT OVERSEAS PVT LTD,DELHI vs DCIT, CIRCLE 7(1), DELHI
ITA 3020/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEWSOFT OVERSEAS PVT LTD,DELHI vs ACIT, RANGE-7, DELHI
ITA 3019/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DEWSOFT OVERSEAS PVT LTD,DELHI vs DCIT CIRCLE 10(1), DELHI
ITA 3018/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
RISHI SEHDEV,DELHI vs DCIT CC-2, DELHI
ITA 3017/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RISHI SEHDEV,DELHI vs DCIT, CC-2, DELHI
ITA 3016/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RISHI SEHDEV,DELHI vs DCIT, CC-2, DELHI
ITA 3015/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RISHI SEHDEV,DELHI vs ACIT SPL RANGE-3, NEW DELHI
ITA 3014/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RISHI SEHDEV,NEW DELHI vs DCIT CC-2, DELHI
ITA 3013/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RISHI SEHDEV,DELHI vs DCIT CC-2, DELHI
ITA 3012/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
RISHI SEHDEV,DELHI vs DCIT, CIRCLE 7(1), DELHI
ITA 3011/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
RISHI SEHDEV,DELHI vs DCIT CIRCLE 10(1), DELHI
ITA 3010/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2351/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2350/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2349/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2348/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PINNACLE SUPERSTRUCTURES PRIVATE LIMITED,DELHI vs CENTRAL CIRCLE-3, DELHI, DELHI
ITA 2225/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2220/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2219/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2218/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2217/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2216/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2215/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M.F. ENTERTAINMENT & AMUSEMENT P LTD,DELHI vs DCIT, CIRCLE-16(1), NEW DELHI
ITA 2208/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18