Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,289 total)

GURPREET SINGH ,KARNAL vs ITO, WARD 1, KARNAL, KARNAL

ITA 1897/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
24/7/2026

SURENDRA NATH MOHANTY,GURGAON vs NWC CIRCLE 3(1), GURGAON

ITA 1887/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
24/7/2026

RAHUL WIRE ROPES,GURGAON vs ACIT CIRCLE-3(1), GURGAON

ITA 1441/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
24/7/2026

CONSOLIDATED FINVEST AND HOLDINGS LIMITED,DELHI vs DEPTY COMMISSION OF INCOME TAX, CIRCLE 4(2), DELHI

ITA 9203/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/7/2026

FAIRWOOD HOLDINGS PVT LTD,NEW DELHI vs ITO CIRCLE-7(1), DELHI

ITA 9063/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/7/2026

SWARUP CHARITABLE TRUST ,DELHI vs CIT(E), DELHI

ITA 8108/DEL/2025[-]Status: DisposedITAT Delhi
24/7/2026

SWARUP CHARITABLE TRUST,DELHI vs CIT(E), DELHI

ITA 8107/DEL/2025[-]Status: DisposedITAT Delhi
24/7/2026

M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 7858/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
24/7/2026

M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 7857/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
24/7/2026

M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 7856/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
24/7/2026

M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 7855/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
24/7/2026

M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX(ACIT), DELHI

ITA 7854/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
24/7/2026

M/S SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX(ACIT), DELHI

ITA 7853/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
24/7/2026

SHIVALIK PACKAGING INDUSTRIES,HIMACHAL PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), ACIT, JHANDEWALAN EXTENSION

ITA 7852/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/7/2026

INCOME TAX OFFICER WARD 19 3, DELHI vs PAWAN FINVEST PRIVATE LIMITED, DELHI

ITA 7546/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
24/7/2026

SANRAJ HOSPITALITY PRIVATE LTD,DELHI vs ITO WARD 22(3), DELHI

ITA 7410/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/7/2026

RAJ KUMAR KAPOOR,DELHI vs ASSESSING OFFICER, VIKAS BHAWAN

ITA 6546/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
24/7/2026

DWARKA INFRAWORLD BUILDTECH PVT LTD , NEW DELHI vs ACIT CIRCLE 7 (1) , DELHI

ITA 6521/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
24/7/2026

KANGRA EXPORTS LIMITED,DELHI vs ITO WARD 14(1), DELHI

ITA 6518/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
24/7/2026

ANTARCTICA PROPERTIES COMPANY LIMITED,DELHI vs DCIT CENTRAL CIRCLE 13, DELHI

ITA 6513/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
24/7/2026

HARMONIA CONSULTANTPVT LTD,DELHI vs DCIT CENTRAL CIRCLE, FARIDABAD

ITA 6452/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
24/7/2026

HARMONIA CONSULTANT PVT LTD,NEW DELHI vs DCIT CENTRAL CIRCLE , FARIDABAD

ITA 6451/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
24/7/2026

NEW CHOPRA JEWELLERS,HARYANA vs ITO WARD-1, PANIPAT

ITA 5091/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
24/7/2026

SUNDER MARKETING ASSOCIATES ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 34(1), DELHI

ITA 4837/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
24/7/2026

DEPUTY COMMISSIONER OF INCOME TAX (OSD) (TDS) - 2(3), MUMBAI vs TATA COMMUNICATIONS TRANSFORMATION SERVICES LIMITED, MUMBAI

ITA 4407/MUM/2024[2018-19]Status: DisposedITAT MumbaiAY 2018-19
24/7/2026

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. P PALANISAMY

ITA/121/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX-1, vs MR. P. PALANISAMY,

ITA/120/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX-1 vs MR. P. PALANISAMY

ITA/119/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. P PALANISAMY

ITA/118/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. P PALANISAMY

ITA/117/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026